High Courts10 Aug 1910
Thottoli Kotilan Aliyumma Vs Kunhammed and Another
Madras High Court · (1911) ILR (Mad) 527
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,055 of 5,226
High Courts10 Aug 1910
Thattoli Kothilan Aliyamma Vs C.K. Kunhammed and Another
Madras High Court · (1911) ILR (Mad) 527 : (1910) 20 MLJ 946
Transfer of Property Act, 1882 — Section 6
High Courts08 Aug 1910
Rangasawmy Iyengar Vs Annathurai Iyengar and Others
Madras High Court · 7 Ind. Cas. 341
High Courts07 Aug 1910
Karuppiah Pillai Vs T.R. Hari Row and Another
Madras High Court · (1911) 21 MLJ 849
Transfer of Property Act, 1882 — Section 55
High Courts05 Aug 1910
Suraja Venkatanarasimha Appa Row Bahadur Zamindar Garu Vs Nanduri Vencata Subrayadu
Madras High Court · 7 Ind. Cas. 707
High Courts05 Aug 1910
Kuppana Kaundan Vs Kumara Kavundan and Others
Madras High Court · 7 Ind. Cas. 418
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1910
Muthu Subramania Chettyar Vs Muthu Vardarajulu Chetty
Madras High Court · 7 Ind. Cas. 710
High Courts05 Aug 1910
Kuppana Kavundan Vs Kumara Kavundan and Others
Madras High Court · (1911) ILR (Mad) 450
High Courts05 Aug 1910
Kuppana Gavundan Vs Kumara Gavundan and Others
Madras High Court · (1911) ILR (Mad) 450 : (1910) 20 MLJ 961
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98, 47
High Courts02 Aug 1910
Chintakindy Parvatamma Vs Lanka Sanyasi and Another
Madras High Court · (1911) ILR (Mad) 487
High Courts01 Aug 1910
Muthu Pillai and Others Vs The Emperor
Madras High Court · (1911) ILR (Mad) 255 : (1911) 21 MLJ 488
High Courts01 Aug 1910
Kodali Mathaya Vs Tangoppala Ramaya
Madras High Court · 7 Ind. Cas. 320
Stamp Act, 1899 — Section 35
High Courts29 Jul 1910
Sethuram Sahib and Another Vs Vasanta Rao Ananda Rao Dhybar
Madras High Court · (1911) ILR (Mad) 314
High Courts28 Jul 1910
Shanmooga Tevan and Others and Sinnan Thevan Vs Emperor
Madras High Court · 7 Ind. Cas. 390(1)
High Courts27 Jul 1910
Venkatroya Gownden Vs The Very Rev. N. Rondy
Madras High Court · 7 Ind. Cas. 343
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts27 Jul 1910
Ari Chettiar Vs Rama Reddiar and Others
Madras High Court · 9 Ind. Cas. 567
Evidence Act, 1872 — Section 35