High Courts23 Aug 1910
Rayapati Vencata Vasudeva Row and Moora Sreeramulu Vs Sreemanti Raja Yerlagadda Mallkarjuna Prasad Naidu Bahadur Zemindar Garu
Madras High Court · 7 Ind. Cas. 897
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,054 of 5,226
High Courts23 Aug 1910
Sreemant Raja Yerlgadda Mallikarajana Prasada Naidu Bahadur Zemindar Garu Vs Bandi Ramasawmi and Others
Madras High Court · (1910) 08 MAD CK 0021
High Courts19 Aug 1910
Sree Rajah Kundukury Seshamma Garu Vs Kaja Purushothama Somayajalu
Madras High Court · 7 Ind. Cas. 860(1)
High Courts19 Aug 1910
Chomu Hengsu and Others Vs Sankara Belchampada Alias Sankara Poojari and Others
Madras High Court · 7 Ind. Cas. 867
High Courts16 Aug 1910
Raja Gopala Reddy Vs Nathu Govinda Reddy and Others
Madras High Court · 9 Ind. Cas. 342
High Courts16 Aug 1910
Iburamsa Rowthan and Others Vs Thirumalai Muthuveera Thiruvenkatasami Naick and Others
Madras High Court · 7 Ind. Cas. 559
High Courts16 Aug 1910
Rajagopala Reddy Vs Nattu Govinda Reddi and Others
Madras High Court · (1911) ILR (Mad) 329
High Courts16 Aug 1910
Iburamsa Rowthan and Another Vs Thirdmalai Muthuveera Theruvenkatasami Naick and Others
Madras High Court · (1911) ILR (Mad) 269
High Courts16 Aug 1910
Rajagopala Reddi Vs Nathu Govinda Reddi and Others
Madras High Court · (1911) 21 MLJ 445
High Courts16 Aug 1910
Iburamsa Rowthan and Others Vs Thiruvenkatasami Naick (died) and Others
Madras High Court · (1910) 20 MLJ 743
High Courts15 Aug 1910
Burle Jagganna and Others Vs Yelugula Latchanna and Another
Madras High Court · 7 Ind. Cas. 871
High Courts15 Aug 1910
Muthu Alagappa Chettiar and Another Vs Ramalinga Gurukkal and Others
Madras High Court · 7 Ind. Cas. 870
High Courts15 Aug 1910
Pattath Manakkal Narayanan Somayajipad Vs Kannanoor Kanisaka Manakkal Narayanan Atisheeripad and Others
Madras High Court · 7 Ind. Cas. 853
High Courts12 Aug 1910
Shivi Gowda and Others Vs Fernandes and Others
Madras High Court · (1911) ILR (Mad) 513
High Courts12 Aug 1910
Shiev Gowda Vs C.S. Fernandez
Madras High Court · (1911) ILR (Mad) 513 : (1911) 21 MLJ 391
High Courts12 Aug 1910
Nadamuni Narayana Iyengar Vs Veerabhadra Pillai alias Rangaratnam Pillai represented by his Mother and next Friend Sowbhakiath Ammal
Madras High Court · (1911) ILR (Mad) 417
High Courts12 Aug 1910
Nadamuni Narayana Iyengar Vs Veerabhadra Pillai alias Rangaratnam Pillai
Madras High Court · (1911) 21 MLJ 928