High Courts03 Oct 1910
Chidambabam Chetty alias Raman Chetty Vs Karuppan Chetty and Others
Madras High Court · (1912) ILR (Mad) 678
General Clauses Act, 1897 — Section 6Limitation Act, 1963 — Article 164, 6
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,052 of 5,226
High Courts23 Sept 1910
Arakal Bastian Ansap and Others Vs Nakayana Aiyar and Others
Madras High Court · (1911) ILR (Mad) 405
High Courts23 Sept 1910
Haidar Syed Bacha Sahib Vs Karuppanna Pillai and Others
Madras High Court · (1911) 21 MLJ 449
High Courts21 Sept 1910
Arumugam Chetty Vs Rajajagaveera Rama Venkateswara Ettappa Maharaja Aiyar Avargal
Madras High Court · (1912) ILR (Mad) 134
Madras Rent Recovery Act, 1865 — Section 11
High Courts21 Sept 1910
Devulapalli Kameswara Sastri and Others Vs Polavarapu Veeracharlu
Madras High Court · (1911) ILR (Mad) 422
High Courts21 Sept 1910
Devulapalli Kameswara Sastry and Others Vs Polavarapu Veeracharlu, by his Guardian, Kodamanchi Bhimanna
Madras High Court · (1910) 20 MLJ 855
High Courts20 Sept 1910
Bellary Press Company, Limited by their Agent Mathura Dass Vs K. Venkat Rao and Others
Madras High Court · (1911) 21 MLJ 829
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Sept 1910
Vagadhu and Another Vs Haddu Maharanna and Others
Madras High Court · 7 Ind. Cas. 870(1)
High Courts19 Sept 1910
Peria Perumal Muthirian and Others Vs Pichan alias Karupan Muthirian and Others
Madras High Court · (1911) 21 MLJ 574
High Courts13 Sept 1910
Appanna Vs Pethani Mahalakshmi and Others
Madras High Court · 7 Ind. Cas. 861(1)
High Courts13 Sept 1910
Chandana Venkatadri Vs M. Lakshminarasimha Rao and Others
Madras High Court · (1911) 21 MLJ 80
Transfer of Property Act, 1882 — Section 130
High Courts13 Sept 1910
Appanna Vs Pithani Mahalakshmi and Others
Madras High Court · (1912) ILR (Mad) 545 : (1911) ILR (Mad) 545
High Courts13 Sept 1910
Midutha Perumal Naick Vs M. Perumal Naick and Others
Madras High Court · 7 Ind. Cas. 862
High Courts09 Sept 1910
Kandukuri Mahalakshmamma Garu, Proprietrix of Urlam and Others Vs The Secretary of State for India in Council Kannepalli Sooryanarayana Avadhanulu and Others and Boorle Sreeramulu Vs The Secretary of State for India The Secretary of State for India in Council Vs Kannepalli Sooryanarayana Avadhanulu and Others
Madras High Court · (1911) ILR (Mad) 295
High Courts09 Sept 1910
Poduru Basava Raju and Another Vs Poduru Bhoga Raju and Others
Madras High Court · 7 Ind. Cas. 896
High Courts09 Sept 1910
Kuthulingam Pillai Vs Packiyam Fernandez
Madras High Court · (1911) 21 MLJ 422
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 80, Order 21 Rule 81
High Courts09 Sept 1910
Ramasami Reddi and Others Vs Authi Lakshmi Ammal and Others Chinna Chenga Reddi and Others Vs Muthammal alias Muthialammal
Madras High Court · (1911) ILR (Mad) 502