High Courts10 Nov 1910
Narayanasawmi Chetty Complainant Vs Vadivelu Chetty and Another
Madras High Court · 9 Ind. Cas. 726
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,050 of 5,226
High Courts10 Nov 1910
Periyanna Pillai Vs Arasu Thevan
Madras High Court · 9 Ind. Cas. 568
Limitation Act, 1963 — Section 13
High Courts07 Nov 1910
Swami Aiyangar alias Srinivasa Varthachariar Vs Lakshmi alias Echammal
Madras High Court · (1911) 21 MLJ 455
High Courts07 Nov 1910
Sami Aiyangar alias Srinivasa Varatha Chariar Vs Laxmi alias Echammal
Madras High Court · 9 Ind. Cas. 8
High Courts04 Nov 1910
Murugappa Chetty and Others Vs Ranganayakulu Chetty and Others
Madras High Court · (1911) 21 MLJ 525
Presidency Small Cause Courts Act, 1882 — Section 36
High Courts04 Nov 1910
Malayandi Goundan Vs Subbaraya Vanavaraya Goundan
Madras High Court · (1911) 21 MLJ 521
High Courts04 Nov 1910
Krishnasami Chettiar Vs Thippa Ramasami Chettiar and Others
Madras High Court · (1912) ILR (Mad) 44
Transfer of Property Act, 1882 — Section 83, 84
High Courts03 Nov 1910
Narayanan Chetty and Another Vs Muthiah Servai and Others
Madras High Court · (1912) ILR (Mad) 63
Registration Act, 1908 — Section 17(h)
High Courts03 Nov 1910
Narayana Chetty and Another Vs Muthiah Servai and Others
Madras High Court · (1912) ILR (Mad) 63 : (1911) 21 MLJ 44
Transfer of Property Act, 1882 — Section 54
High Courts03 Nov 1910
Syed Ajam Sahib Vs Madura Sree Meenatchi Sundareswarar Devastanam
Madras High Court · (1912) ILR (Mad) 95 : (1911) 21 MLJ 202
Transfer of Property Act, 1882 — Section 105, 107
High Courts01 Nov 1910
William Dare Vs Belle Donna Igdaliot Dare and George Wheeler
Madras High Court · (1911) ILR (Mad) 339
High Courts01 Nov 1910
Subramania Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) ILR (Mad) 353
High Courts01 Nov 1910
William Dare Vs Mrs. Bella Dona Igdaliah Dare and George Wheeler
Madras High Court · (1911) 21 MLJ 528
Divorce Act, 1869 — Section 14
High Courts28 Oct 1910
Venkatachellaya and Others Vs Subrahmania Aiyar and Others
Madras High Court · 9 Ind. Cas. 55
Civil Procedure Code, 1908 (CPC) — Section 104(2)
High Courts27 Oct 1910
The Maharajah of Vizianagram through G. Appiah, Muktear Vs Meduri Suryanarayana and Another
Madras High Court · (1911) 21 MLJ 451
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Oct 1910
Maharaja Sree Rao Sir Venkata Swetachelapathi Ranga Rao, Bahadur Garu, K.C.I.E., Maharaja of Bobbili Vs Raja Kaminayanl Bangaru Kumara Ankappa Nayanim Garu, Zamindar of Chundi
Madras High Court · (1912) ILR (Mad) 108
Transfer of Property Act, 1882 — Section 38
High Courts26 Oct 1910
Maharaja of Bobbili Vs Raja Kaminayini Bangaru and Others
Madras High Court · (1912) ILR (Mad) 108 : (1911) 21 MLJ 593
Transfer of Property Act, 1882 — Section 38
High Courts25 Oct 1910
In Re: Guggilapu Peddaya
Madras High Court · (1911) ILR (Mad) 253 : 9 Ind. Cas. 253
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 352