High Courts13 Dec 1910
Srimath Deivasikamani Pandara Sannadhi alias Nataraja Desikar Vs E.K. Karutha Ravuthan (died) and Others
Madras High Court · (1911) 21 MLJ 129
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,049 of 5,226
High Courts12 Dec 1910
Chera Shankaranaranappya Vs The Secretary of State for India in Council
Madras High Court · 9 Ind. Cas. 329(1)
High Courts08 Dec 1910
Arimuthu Chetty Vs Vayapuri Pandaram
Madras High Court · (1911) 21 MLJ 505
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, Order 21 Rule 7
High Courts08 Dec 1910
Biram Beni Ammal and Others Vs Syed Shumsuddin and Others
Madras High Court · (1911) 21 MLJ 404
High Courts08 Dec 1910
The Hindus of Kannamapalaiyam Village Vs Kaikkolar Christians of the same place
Madras High Court · (1911) 21 MLJ 486
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts01 Dec 1910
Abhikesava Vathiar, Manager and Karnavan of his Tarwad Vs Vyal Kotavali Nambudri Illath Kesavan Nambudri and Others
Madras High Court · (1911) 21 MLJ 178
High Courts29 Nov 1910
Thaith Ottathil Kutte Ammu Vs Purushotam Doss Raggi Seth
Madras High Court · (1911) 21 MLJ 526
High Courts22 Nov 1910
Ramasawmi Chetti Vs Ponna Padayachi and Others
Madras High Court · 9 Ind. Cas. 28
High Courts22 Nov 1910
Ramasami Chetti Vs Ponna Padayachi and Fifteen Ors.
Madras High Court · (1913) ILR (Mad) 97
High Courts22 Nov 1910
Ramaswami Chetty Vs Ponna Padayachi and Others
Madras High Court · (1913) ILR (Mad) 97 : (1911) 21 MLJ 397
High Courts21 Nov 1910
Dwarka Doss Govardhana Doss and Another Vs Chirakala Krishnaiya and Another
Madras High Court · (1911) 21 MLJ 457
High Courts21 Nov 1910
Dwarkadoss Govardhana Doss and Another Vs Chivakala Krishnaiya and Another
Madras High Court · 9 Ind. Cas. 204
Limitation Act, 1963 — Article 57
High Courts18 Nov 1910
Subramania Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 132
Forest Act, 1927 — Section 25
High Courts16 Nov 1910
Karunakara Menon and Others Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 407
Civil Procedure Code, 1882 — Section 331
High Courts14 Nov 1910
Gorakala Kanakayya Vs Janardhana Padbi and Others
Madras High Court · (1913) ILR (Mad) 439 : (1911) 21 MLJ 31
Madras Estates Land Act, 1908 — Section 3(7)
High Courts13 Nov 1910
Kunmetta Chinnarappa Vs Kona Thimma Reddi, A Second Grade Pleader of Gooty
Madras High Court · (1911) 21 MLJ 559
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts10 Nov 1910
R. Rangaswami Aiyangar Vs G.R. Srinivasa Aiyangar
Madras High Court · 9 Ind. Cas. 54
High Courts10 Nov 1910
Arumugakadar and Others Vs Emperor
Madras High Court · (1912) ILR (Mad) 547 : (1911) ILR (Mad) 547
High Courts10 Nov 1910
R. Rungasawmi Aiyangar Vs C.R. Srinivasa Aiyangar
Madras High Court · (1911) 21 MLJ 453