High Courts06 Jan 1911
Rangasawmi Pillai and Others Vs Ondia Pillai and Others
Madras High Court · 9 Ind. Cas. 640
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,047 of 5,226
High Courts05 Jan 1911
C. Ramanujulu Naidu and Another Vs C. Apparanji Ammal
Madras High Court · 9 Ind. Cas. 417
High Courts05 Jan 1911
Gopisetti Narainsawmi Naidu Garu, Receiver, Nidadavole Estate Vs Tallanraju Vencata Subrayudu and Others
Madras High Court · 9 Ind. Cas. 642
High Courts05 Jan 1911
J.M. Rodrigues Vs A.M. Mathias and Another
Madras High Court · (1911) 21 MLJ 481
Succession Act, 1865 — Section 50
High Courts03 Jan 1911
Sellamuthu Servaigaran and Mottayan Vs Pallamuthu Karuppan
Madras High Court · (1912) ILR (Mad) 186 : (1911) 21 MLJ 161
Penal Code, 1860 (IPC) — Section 457
High Courts03 Jan 1911
Palaniappa Tevan and Others Vs Shadagopa Mudaliar and Others
Madras High Court · 9 Ind. Cas. 729
High Courts02 Jan 1911
Gurusawmi Nadan and Others Vs Emperor
Madras High Court · 13 Ind. Cas. 831
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Jan 1911
Ramien Vs Veerappudian and Others
Madras High Court · (1912) 22 MLJ 217
Evidence Act, 1872 — Section 4, 90
High Courts01 Jan 1911
Gullapalli Bhadrayya Vs Puttagunta Bapayya and Others
Madras High Court · (1911) 21 MLJ 803
High Courts01 Jan 1911
In Re: K. Venkat Rao, First Grade Pleader
Madras High Court · (1911) 21 MLJ 832
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts01 Jan 1911
Subramania Pillai Vs Pakia Nadachi
Madras High Court · 12 Ind. Cas. 90 : (1911) 21 MLJ 844
Penal Code, 1860 (IPC) — Section 211
High Courts22 Dec 1910
Salem Town Bank, Ld. Vs S. Venkatachar and Another
Madras High Court · 9 Ind. Cas. 197
Contract Act, 1872 — Section 74
High Courts22 Dec 1910
Navanna Chinna Narasanna Vs Suresetti Peda Venkatrayadu and Others
Madras High Court · 9 Ind. Cas. 606
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts22 Dec 1910
Mankoothil Chethukutti Nair Vs Kalyambath Kunhunni Nair and Others
Madras High Court · 9 Ind. Cas. 171
Transfer of Property Act, 1882 — Section 10
High Courts22 Dec 1910
Maradugula Venkataratnam and Others Vs Kotala Ramanna and Others
Madras High Court · (1911) 21 MLJ 413
High Courts22 Dec 1910
Ramalinga Udayan Vs Arukkani and Others
Madras High Court · 9 Ind. Cas. 163
Transfer of Property Act, 1882 — Section 58
High Courts21 Dec 1910
Velu Pillay Vs Appasawmi Pandaram and Others
Madras High Court · 9 Ind. Cas. 197(1)
High Courts21 Dec 1910
C. Venkatasubbiah Chetty Vs C.V. Venugopaul Mudeliar and Another
Madras High Court · 9 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63