High Courts18 Jan 1911
Basu Kumthy and Another Vs Venkamma Hegadthi
Madras High Court · 9 Ind. Cas. 268
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,046 of 5,226
High Courts18 Jan 1911
Raja Tirumal Raju Bahadur Varu (died) and Others Vs Pandla Muthial Naidu and Others
Madras High Court · (1912) ILR (Mad) 114 : (1911) 21 MLJ 169
Contract Act, 1872 — Section 39
High Courts17 Jan 1911
Kottilinga Settu Royer, Zamindar of Urkad Vs Sahaseanama Iyer and Others
Madras High Court · (1911) ILR (Mad) 520
High Courts17 Jan 1911
Chidambaram Chetty Vs Somasundram Chetty and Others
Madras High Court · 9 Ind. Cas. 261
High Courts17 Jan 1911
Kotttlinga Settu Royer Avergal, Zemindar of Urkad and Another Vs Sahasranama Aiyar and Others
Madras High Court · 9 Ind. Cas. 643(1)
High Courts17 Jan 1911
Kothilinga Setu Royar (deceased) and Others Vs Sahasranama Iyer and Others
Madras High Court · (1911) ILR (Mad) 520 : (1911) 21 MLJ 662
Madras Revenue Recovery Act, 1864 — Section 1
High Courts17 Jan 1911
In Re: Muthukumara Reddy
Madras High Court · (1911) 21 MLJ 411
Criminal Procedure Code, 1898 (CrPC) — Section 360Evidence Act, 1872 — Section 91
High Courts16 Jan 1911
Kolli Nagiah Vs Vappuburi Gopala Krishniah Minor, by Next Friend Manemma and Another
Madras High Court · 9 Ind. Cas. 252
High Courts16 Jan 1911
K. Narasimha Chariar and Another Vs Pillanna and Others
Madras High Court · 9 Ind. Cas. 289
High Courts12 Jan 1911
Mulla Vittil Seethi Vs Korambath Paruthooli Achuthan Nair and Others
Madras High Court · (1911) 21 MLJ 213
Transfer of Property Act, 1882 — Section 60
High Courts12 Jan 1911
Mulla Veetil Seethi Kutti Vs Korambath Paruthooli Achuthan Nair and Another
Madras High Court · 9 Ind. Cas. 513
High Courts12 Jan 1911
Samiasi Kavundan and Another Vs Akkulammal and Others
Madras High Court · 9 Ind. Cas. 278
High Courts12 Jan 1911
K.R. Narasinga Row, alias N.R. Karjagi and Others Vs S. Kasturiranga Aiyangar
Madras High Court · 9 Ind. Cas. 279
High Courts10 Jan 1911
Rangasami Iyengar and Another Vs The District Board of Tanjore
Madras High Court · 9 Ind. Cas. 730
High Courts10 Jan 1911
Krishna Bai Vs The Collector and Government Agent and Others
Madras High Court · (1911) 21 MLJ 808
High Courts10 Jan 1911
Rangaswami Iyengar and P. Vaithinatha Iyer Vs The District Board of Tanjore
Madras High Court · (1911) 21 MLJ 728
High Courts06 Jan 1911
In Re: The Secretary to the Commissioner of Salt, Abkari and Separate Revenue, Revenue Board's Office
Madras High Court · 9 Ind. Cas. 342(1)