High Courts02 Feb 1911
Muthu Chetty Vs Sinna Velliam Chetty alias Sinna Karuppan Chetty
Madras High Court · (1912) ILR (Mad) 625 : (1911) 21 MLJ 236
Transfer of Property Act, 1882 — Section 55(4)(b)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,044 of 5,226
High Courts02 Feb 1911
Sivabagiathatchi Vs Muthukumara Pillai and Another
Madras High Court · 9 Ind. Cas. 603
High Courts31 Jan 1911
Maddipoti Chinna Veeranna and Others Vs G. Narayanasawmy Naidu, Receiver, Nidadavole Estate, and Others
Madras High Court · 9 Ind. Cas. 1009
High Courts31 Jan 1911
Palakunnath Kolayi Chathu Nair Vs Narayana Mangalath Soolapani Variar and Others
Madras High Court · 9 Ind. Cas. 1010
High Courts31 Jan 1911
Kalinga Hebbara Vs Narasima Hebbara
Madras High Court · 9 Ind. Cas. 937
Civil Procedure Code, 1908 (CPC) — Section 154
High Courts31 Jan 1911
Kalinga Hebbra Vs Narasimha Hebbra
Madras High Court · (1911) 21 MLJ 631
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 154
High Courts31 Jan 1911
Sri Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zamindar Vs Gundu Sastrulu and Others
Madras High Court · 9 Ind. Cas. 504
High Courts30 Jan 1911
Mohamed Ali Sultan Vs Hajee Abdul Khaelvi Rowther and Others
Madras High Court · 9 Ind. Cas. 565
High Courts27 Jan 1911
Chinnu Pillai, minor, by guardian Ramachandaram Pillai Vs Kalimuthu Chetti
Madras High Court · 9 Ind. Cas. 596
High Courts27 Jan 1911
Chinnu Pillai Vs Kalimuthu Chetti
Madras High Court · (1912) ILR (Mad) 47
Transfer of Property Act, 1882 — Section 44
High Courts27 Jan 1911
Chinnu Pillai by guardian Ramachandram Pillai Vs Kalimuthu Chetti
Madras High Court · (1912) ILR (Mad) 47 : (1911) 21 MLJ 246
Transfer of Property Act, 1882 — Section 43
High Courts27 Jan 1911
Appanda Mudaly Vs Raghuthamby Ammani and Others
Madras High Court · 9 Ind. Cas. 939
Transfer of Property Act, 1882 — Section 99
High Courts27 Jan 1911
Mallikarjuna Dugget Vs The Secretary of State for India in Council
Madras High Court · (1912) ILR (Mad) 21 : 14 Ind. Cas. 401
High Courts26 Jan 1911
Thandavaraya Odayan Vs Narayana Goundan and Others
Madras High Court · 9 Ind. Cas. 505
High Courts26 Jan 1911
Thachakavil Unni Koya Vs Arapayil Pathutti Ummah
Madras High Court · (1911) 21 MLJ 577
High Courts25 Jan 1911
Muthukrishnan Chetty Vs Annapurnathachi and Another
Madras High Court · 9 Ind. Cas. 803
High Courts25 Jan 1911
In Re: Chode Balavi Ramasawmi and Others
Madras High Court · 9 Ind. Cas. 340(1)
High Courts25 Jan 1911
Maryammal Vs Kaliyammal
Madras High Court · 9 Ind. Cas. 613 : (1911) 21 MLJ 485