COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,043 of 5,226
Pattath Veeran Kutty Vs Kuni Kandi Shazhath Veethil Appu alias Unni Krishna Nair
Madras High Court · 9 Ind. Cas. 760
Parthasarathi Naikan and Others Vs Lakshmana Naikan and Others
Madras High Court · (1911) 21 MLJ 467
Venkatachala Pillai and Another Vs The Taluq Board, Saidapet
Madras High Court · (1911) ILR (Mad) 375
T. Venkatachala Pillai (died) and Another Vs The Taluq Board
Madras High Court · (1911) 21 MLJ 305
Parthasarathi Naikan alias Subbiah Naikan and Others Vs Lakshmana Naicken and Others
Madras High Court · 9 Ind. Cas. 791
Parthasarathy Naicken alias Subbiah Naicker and Others Vs Lakshmana Naicker and Others
Madras High Court · (1912) ILR (Mad) 231
Bakhtavatsala Ammal Vs The Secretary of State for India in Council
Madras High Court · 9 Ind. Cas. 636
Sankara Bhatta Vs Subraya Bhatta and Others
Madras High Court · 9 Ind. Cas. 763
Thandayuthapani Kangiar and Others Vs Ragunatha Kangiar and Others
Madras High Court · (1912) ILR (Mad) 239 : (1911) 21 MLJ 240
Kunyil Parkum Putthukkayi Kottayi Kanaran Vs Varanakot Illath Ganapathi Nambudri and Others
Madras High Court · (1912) ILR (Mad) 168 : (1911) 21 MLJ 550
Kota Subbayya Gupta Garu Vs The Secretary of State for India and Others
Madras High Court · 9 Ind. Cas. 761
Kota Subbayya Gupta Garu Vs The Secy. of State for India and Others
Madras High Court · (1912) ILR (Mad) 555 : (1911) 21 MLJ 656
Olagayee Vs Pichammal alias Avadai Ammal and Another
Madras High Court · 9 Ind. Cas. 524 : (1911) 21 MLJ 303
Balasubramanian and Others Vs Ramasawmy Chettiar and Others
Madras High Court · 9 Ind. Cas. 789
Govinda Padayachi Vs Doraisawmi Padayachi and Another
Madras High Court · 9 Ind. Cas. 595
Bhogavalli Venkayya Vs Bhogavalli Ramakrishnamma and Others
Madras High Court · 9 Ind. Cas. 495
Unde Rajaha Raja Sri Raja Velugoti Sree Raja Gopala Krishna Yachendruluvaru Bahadur Panchahazar Munsubdar Rajah of Venkatagiri Vs Bamminenni Venkatasubba Naidu and Others
Madras High Court · 9 Ind. Cas. 763(1)
Muthia Chetty Vs Sinna Velliam Chetty alias Sinna Karuppan Chetty
Madras High Court · (1912) ILR (Mad) 625