High Courts22 Mar 1911
Nalain Padmanabham Vs Sait Badrinadh Sarda and Others
Madras High Court · (1912) ILR (Mad) 582
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,041 of 5,226
High Courts22 Mar 1911
Fakir Nynar Muhamad Rowther Vs Kandasawmy Kulatau Vandan and Others
Madras High Court · (1912) ILR (Mad) 120
High Courts22 Mar 1911
Nalam Padmanabham Vs Sait Badrinatt Sarda and Others
Madras High Court · (1912) ILR (Mad) 582 : (1911) 21 MLJ 425
Opium Act, 1878 — Section 4
High Courts22 Mar 1911
P.R. Aiyanachariar Vs Lakshmi Ammal and Others
Madras High Court · (1911) 21 MLJ 500
High Courts22 Mar 1911
Fakir Nynar Muhamed Rowther, Minor by his Mother and Next Friend, Nather Ammal alias Pathumuthi Bi Bi Vs Kandasawmi Kulathu Vandan and Others
Madras High Court · 14 Ind. Cas. 993
High Courts21 Mar 1911
Sree Rajah Tyada Poosapati Rudra and Others Vs The Maharaja of Jeypore
Madras High Court · 14 Ind. Cas. 286
High Courts20 Mar 1911
Bhogaraju Venkatrama Jogiraju and Others Vs Addepalli Seshayya and Others
Madras High Court · (1912) ILR (Mad) 560
High Courts20 Mar 1911
In Re: Gulam Ali Shamsuddin Saheb, an Insolvent
Madras High Court · (1912) 22 MLJ 441
Presidency Towns Insolvency Act, 1909 — Section 52
High Courts20 Mar 1911
In Re: The District Munsif of Tiruvallur
Madras High Court · (1914) ILR (Mad) 17
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43Court Fees Act, 1870 — Article 6
High Courts20 Mar 1911
In Re: The District Munsif of Tiruvellore
Madras High Court · (1913) 24 MLJ 637
Civil Procedure Code, 1882 — Section 157, 269
High Courts20 Mar 1911
S. Visweswara Sarma Vs Dr. T.M. Nair and Another
Madras High Court · (1912) ILR (Mad) 567 : (1911) 21 MLJ 533
Presidency Small Cause Courts Act, 1882 — Section 71, 75
High Courts20 Mar 1911
Mulla Vittil Suthi Kutti Vs Korambatt Painthali Achutan Nair and Others
Madras High Court · (1911) 21 MLJ 475
Limitation Act, 1963 — Section 22
High Courts15 Mar 1911
P.T. Govinda Panikker and Others Vs T.P.V. Nani alias Narayani Nangiar and Others
Madras High Court · (1913) ILR (Mad) 304
High Courts15 Mar 1911
Rangathayi Ammal Vs Neli Munusawmy Chetty
Madras High Court · (1911) 21 MLJ 706
High Courts14 Mar 1911
Srimatu Rajah Y. Mallikarjuna Prasada Naidu Bahadur Vs V. Subbayya and Another minor sons of V. Janakiramayya (deceased) by mother and guardian Subbamma and M. chinna Subbanna and Others
Madras High Court · (1913) ILR (Mad) 4
High Courts13 Mar 1911
In Re: Ellore Venkata Vyammal
Madras High Court · 9 Ind. Cas. 1019
Opium Act, 1878 — Section 9(c)
High Courts07 Mar 1911
Chitravelu Servai and Others Vs Samanna Iyer and Others
Madras High Court · 35 Ind. Cas. 108
High Courts07 Mar 1911
Bayya Sao Vs Narasinga Mahapatro and Others
Madras High Court · (1912) ILR (Mad) 209
High Courts07 Mar 1911
Palaniappa Chetty Vs Arunachellam Chetty and Others
Madras High Court · (1911) 21 MLJ 432