High Courts27 Apr 1911
Subbiar Vs Maniem Subramania Aiyar and Others
Madras High Court · (1911) 21 MLJ 800
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,039 of 5,226
High Courts27 Apr 1911
V.S. Muthukrishna Aiyar Vs Somalingamuni Nagendrien and Others
Madras High Court · (1911) 21 MLJ 742
High Courts27 Apr 1911
Srimat Paramahamsa Parivrajakacharya Peria Koil Kelu Appan Satagopa Ramanuja Pedda Jiyangar Varu, deceased, Dharmakarta of Tirumalai and Others Vs Prayaga Dossji Varu, disciple and representative of Ramakishore Dossji Varu, Mahant of Sree Hathiramji Mutt and the Vicharanakartha Tirumalai and Another
Madras High Court · (1911) 21 MLJ 730
High Courts25 Apr 1911
In Re: Golla Hanamappa and Others
Madras High Court · (1911) 21 MLJ 805
Penal Code, 1860 (IPC) — Section 148
High Courts25 Apr 1911
Pingai Pahurappa and Another, Basavan Gowd and Others and Karnam Nargudappa Vs King-Emperor
Madras High Court · (1911) 21 MLJ 520
Penal Code, 1860 (IPC) — Section 395
High Courts25 Apr 1911
Yellapadi Mahalakshmammal Vs Sriman Madhva Siddantha Oonahini Nidhi Limited and Others
Madras High Court · (1912) ILR (Mad) 642 : (1911) 21 MLJ 811
High Courts24 Apr 1911
Sanka Krishnamurthi Vs The Bank of Burma Ld.
Madras High Court · 14 Ind. Cas. 389
High Courts24 Apr 1911
Sanka Krishna Murthi, by guardian ad litem Sriram Lakshmikantham Vs The Bank of Burmah, Limited
Madras High Court · (1911) 21 MLJ 620
Contract Act, 1872 — Section 247
High Courts24 Apr 1911
Sanka Krishnamurthi Vs The Bank of Burma, Limited
Madras High Court · (1912) ILR (Mad) 692
High Courts21 Apr 1911
S.M.S. Subramanian Chetty Vs V.K.A. Muthia Chetty
Madras High Court · (1912) ILR (Mad) 639 : 17 Ind. Cas. 721
High Courts20 Apr 1911
Sreepada Venkataramanna alias Venkata Surya Narayana Moorthi Vs Sreepada Ramalakshmamma
Madras High Court · (1912) ILR (Mad) 592
High Courts20 Apr 1911
Gopalasami Ayyar Vs Subramania Sastri
Madras High Court · (1912) ILR (Mad) 636 : (1912) ILR (Mad) 626
High Courts20 Apr 1911
Sri Raja V.N. Appa Rao Bahadur Vs P. Naganna and P. Ganniah
Madras High Court · (1913) ILR (Mad) 7
High Courts19 Apr 1911
A. Ranganaiki Ammal Vs A. Ramanuja Aiyangar and Others
Madras High Court · (1912) ILR (Mad) 728
High Courts19 Apr 1911
Acha Ranganaikammall Vs Acha Ramanuja Aiyangar and Others
Madras High Court · (1911) 21 MLJ 600
Contract Act, 1872 — Section 69
High Courts12 Apr 1911
Ramaiyar and Another Vs P.S. Samimatha Ayyar and Others
Madras High Court · (1912) ILR (Mad) 726
High Courts12 Apr 1911
Muthurakkoo Thevan and Others Vs Robert Gordon Orr and Others
Madras High Court · (1912) ILR (Mad) 618 : (1911) 21 MLJ 615
High Courts12 Apr 1911
Rama Aiyar and Another Vs P.S. Saminatha Aiyar and Others
Madras High Court · (1911) 21 MLJ 442
High Courts11 Apr 1911
Angammall Vs Malic Mahomed Saeed Aslami Sahib
Madras High Court · (1911) 21 MLJ 891
Transfer of Property Act, 1882 — Section 108(A)