High Courts11 Apr 1911
A. Gopala Aiyar Vs Ramaswamy Sastrigal
Madras High Court · (1912) 22 MLJ 207
Contract Act, 1872 — Section 49
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,040 of 5,226
High Courts07 Apr 1911
K. Seshadri Aiyangar and Others Vs Ranga Bhattar
Madras High Court · (1912) ILR (Mad) 631
High Courts07 Apr 1911
H. Vydianatha Aiyar Vs K. Subramania Patter
Madras High Court · (1913) ILR (Mad) 104
High Courts07 Apr 1911
T. Subbarayalu Chetti and Others Vs T. Kamalavallithayaramma
Madras High Court · (1912) ILR (Mad) 147
High Courts07 Apr 1911
K. Seshadri Iyengar and Others Vs Ranga Pattar
Madras High Court · (1912) ILR (Mad) 631 : (1911) 21 MLJ 580
High Courts07 Apr 1911
T. Subbarayulu Chetty and Others Vs T. Kamalavalli Thayaramma
Madras High Court · (1911) 21 MLJ 493
High Courts07 Apr 1911
H. Vydianatha Aiyar Vs K. Subramanian Pattar
Madras High Court · (1913) ILR (Mad) 104 : (1911) 21 MLJ 546
High Courts05 Apr 1911
Arji Marappa Chetti Vs Arji Shunmugappa Chetti
Madras High Court · (1911) 21 MLJ 518
High Courts04 Apr 1911Dismissed
Chinnasami Pillai alias Subramania Pillai Vs Kunju Pillai alias Muthusami Pillai and Others
Madras High Court · (1912) ILR (Mad) 152 : (1911) 21 MLJ 856
High Courts30 Mar 1911
Pattanur Velangeri Edathil Rairu Nambiar and Others Vs Kiloth Thazhath Vittil Narayanan Nambiar and Others
Madras High Court · (1911) 21 MLJ 585
High Courts30 Mar 1911
Sheik Ibrahim Tharagan and Another Vs K.R. Rama Iyer and Others
Madras High Court · (1912) ILR (Mad) 685 : (1911) 21 MLJ 508
Civil Procedure Code, 1908 (CPC) — Section 26
High Courts29 Mar 1911
Mahamed Kasim Sahib Vs Panchapakesa Chetti
Madras High Court · (1912) ILR (Mad) 578 : 17 Ind. Cas. 233
High Courts28 Mar 1911
Sriman Sri Parasarabhattar Sri Alagasinga Bhattar Ayyavaralangaru Vs The Taluq Board and Another
Madras High Court · 16 Ind. Cas. 626
High Courts27 Mar 1911
Shanmugam Pillai Vs Suryanarayana Pillai and Others
Madras High Court · 15 Ind. Cas. 688
High Courts27 Mar 1911
The Public Prosecutor Vs Shaik Ahmed
Madras High Court · (1911) 21 MLJ 439
Penal Code, 1860 (IPC) — Section 341
High Courts24 Mar 1911
Mankara Kovilagam Manager Vedapuratti alias Valia Thampuratti Avergal and Others and Maunnargaht Mooppil Nair Vs Malamkattil Koppan Nair and Others
Madras High Court · (1912) ILR (Mad) 708 : (1911) 21 MLJ 434
High Courts23 Mar 1911
Anivillah Sundararamaya Vs Cherla Seethamma and Others
Madras High Court · (1911) 21 MLJ 695