High Courts07 Mar 1911
Thandapaneni Krishnayya and Others Vs Peddilibotta Subbaya and Others Thandapaneni Kottaya Vs Thandapaneni Kristayya and Others
Madras High Court · (1911) 21 MLJ 784
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,042 of 5,226
High Courts06 Mar 1911
In Re: P.V. Vyasa Rao
Madras High Court · (1911) 21 MLJ 283
Evidence Act, 1872 — Section 133
High Courts03 Mar 1911
The Oriental Government Security Life Assurance, Limited Vs Vanteddu Ammiraju and Others
Madras High Court · (1912) ILR (Mad) 162
High Courts03 Mar 1911
Kuttayan alias Kosikani Ravuthan and Others Vs Mammanna Ravuthan and twenty-one Ors.
Madras High Court · (1912) ILR (Mad) 681
High Courts03 Mar 1911
Kuttayan alias Kosikani Ravuthan and Others Vs Mammanna Ravuthan and Others
Madras High Court · 18 Ind. Cas. 195
High Courts24 Feb 1911
K.P.A. D'Coutha and Another Vs J.P. Assan Kunhu
Madras High Court · (1913) ILR (Mad) 1 : (1912) 22 MLJ 149
High Courts23 Feb 1911
Desai Namberumal Chettiar Vs Narainsawmi Chettiar
Madras High Court · 9 Ind. Cas. 1023
High Courts23 Feb 1911
In Re: Duraisawmi Tevan and Others
Madras High Court · 9 Ind. Cas. 885
Penal Code, 1860 (IPC) — Section 149, 302
High Courts23 Feb 1911
Kuppier alias Venkata Subbier Vs Kota Chinnasamier and Others
Madras High Court · (1912) 22 MLJ 488
High Courts22 Feb 1911
Sreenivasa Varadachary Vs Narasinga Pillai
Madras High Court · 9 Ind. Cas. 796
High Courts21 Feb 1911
In Re: Talari Narainasawmi and Another
Madras High Court · 9 Ind. Cas. 978
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161
High Courts20 Feb 1911
Bhagavatulu Suryanarayana and Another Vs Yelesvarapu Venkata Subarayadu and Others
Madras High Court · 9 Ind. Cas. 648
High Courts17 Feb 1911
Nanu and Others Vs Mundancheri Puvvayil Theyyan and Others
Madras High Court · 9 Ind. Cas. 849
Evidence Act, 1872 — Section 32(5), 32(6)
High Courts17 Feb 1911
Pillamkattil Nallampurakkal Raman's son Kuppelan Vs K.N. Kunjuvalli and Others
Madras High Court · 9 Ind. Cas. 790
High Courts15 Feb 1911
Kaliba Sahil and Others Vs Balgia Nachial
Madras High Court · 9 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts15 Feb 1911
Bammidi Bayya Naidu Vs Bammidi Paradesi Naidu (died) and Others
Madras High Court · (1911) 21 MLJ 344
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Feb 1911
Puthia Valappil Ayissa alias Hayumma and Others Vs V. Lakshmana Prabhu and Others
Madras High Court · 9 Ind. Cas. 795
High Courts13 Feb 1911
Kondi Ramasawmy Chetty Vs Neli Hari Krishna Chettyar and Others
Madras High Court · (1911) 21 MLJ 705
Limitation Act, 1877 — Article 62