High Courts26 Jul 1911
In Re: Kurnam Seshayya and Another
Madras High Court · (1911) 21 MLJ 781
Penal Code, 1860 (IPC) — Section 448
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,038 of 5,226
High Courts18 Jul 1911
In Re: H.M. Abdul Razack Saib
Madras High Court · (1911) 21 MLJ 753
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts17 Jul 1911
Sakki Reddi Appalasawmy and Another Vs Pakkurti Venkatasawmi Naidu (deceased) and Another
Madras High Court · 15 Ind. Cas. 682
Registration Act, 1908 — Section 17(d)
High Courts17 Jul 1911
In Re: Govindaswamy Naidu
Madras High Court · (1911) 21 MLJ 748
Penal Code, 1860 (IPC) — Section 419Railways Act, 1890 — Section 112(a)
High Courts12 Jul 1911
Madan Mohun Dey Vs Ganga Chandra Roy and Another
Madras High Court · 13 Ind. Cas. 189
High Courts11 Jul 1911Dismissed
Aga Mahomed Khaleel Shirazi Vs Bombay-Burmah Trading Corporation, Limited
Madras High Court · (1912) 22 MLJ 152
Contract Act, 1872 — Section 28
High Courts10 May 1911
In Re: Abdul Rahiman
Madras High Court · (1911) 21 MLJ 766
Penal Code, 1860 (IPC) — Section 489(d)
High Courts04 May 1911
In Re: Kachi Madar Labbai
Madras High Court · (1911) 21 MLJ 795
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts03 May 1911
Sree Krishna Doss Vs Alumbu Ammal
Madras High Court · (1913) ILR (Mad) 108 : (1911) 21 MLJ 777
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts03 May 1911
Salimamma and Another Vs Valli Husanabba Beari
Madras High Court · (1911) 21 MLJ 764
High Courts01 May 1911
Nanjappa and Another and Basuvaraju and Another Vs Nanja Rao and Others Basuvaraju alias Virachokka Rao Vs Nanja Rao
Madras High Court · 16 Ind. Cas. 478
High Courts28 Apr 1911
Ramsay and Co. Vs The Official Assignee of Madras
Madras High Court · (1912) ILR (Mad) 712
High Courts28 Apr 1911
Golla Hanumappa and Others Vs Emperor
Madras High Court · (1912) ILR (Mad) 243
High Courts28 Apr 1911
Ramsay and Co., the present Secretaries and Treasurers of the Madras Equitable Assurance Society Vs The Official Assignee of Madras
Madras High Court · (1912) ILR (Mad) 712 : (1911) 21 MLJ 920
Insolvency Act, 1848 — Section 34
High Courts28 Apr 1911
K. Damodara Menon Vs Kittappa Menon and Others
Madras High Court · (1913) ILR (Mad) 16
High Courts28 Apr 1911
K. Damodara Menon Vs Patinhara Malasseeri Ikkaliamma's son Kelappa Menon and Others
Madras High Court · (1911) 21 MLJ 613
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Transfer of Property Act, 1882 — Section 83
High Courts27 Apr 1911
V.S. Muthukrishna Ayyar Vs Somalinga Muninagandrien and Others
Madras High Court · (1913) ILR (Mad) 11
High Courts27 Apr 1911
Subbayyar Vs Moniem Subramania Ayyar and Others
Madras High Court · (1913) ILR (Mad) 8