High Courts11 Aug 1911
R.P. Chelamanna and Another Vs R.P. Rama Rao
Madras High Court · (1913) ILR (Mad) 46
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,037 of 5,226
High Courts11 Aug 1911
Ravila Partichelamanna and Another Vs Ravila Parti Rama Rao
Madras High Court · (1911) 21 MLJ 870
High Courts11 Aug 1911
Vidyapurna Thirthaswami and Another and Sitamma Vs Subraya and Another
Madras High Court · (1911) 21 MLJ 889
High Courts10 Aug 1911
J. China Pitchiah Vs T. Pedakotiah and Others
Madras High Court · (1913) ILR (Mad) 29
High Courts08 Aug 1911
Rajah Venugopal Bahadur Vs Thirumala Kandama Kondala Nagayya Ramakrishna Kadirvelusawmi Naicker by Velu Thayammal
Madras High Court · (1913) ILR (Mad) 743 : (1911) 21 MLJ 885
Guardians and Wards Act, 1890 — Section 31
High Courts08 Aug 1911
Nataraja Mudaliar Vs The Municipal Council of Mayavaram and Another
Madras High Court · (1913) ILR (Mad) 120 : (1911) 21 MLJ 878
High Courts03 Aug 1911
Nanja Pillai and Others Vs Sivabagyathachi and Another
Madras High Court · (1913) ILR (Mad) 116
High Courts03 Aug 1911
Manja Pillai and Others Vs Sivabagyathachi and Others
Madras High Court · (1911) 21 MLJ 850
High Courts03 Aug 1911
Arumuga Gounden Vs Chinnammal
Madras High Court · 12 Ind. Cas. 185 : (1911) 21 MLJ 918
High Courts03 Aug 1911
Danakoti Ammal and Another Vs Balasundara Mudaliar and Another
Madras High Court · (1913) ILR (Mad) 19 : 18 Ind. Cas. 989
High Courts03 Aug 1911
T. Venkatachalla Reddi Vs T. Rangiah Reddi and Others
Madras High Court · (1913) ILR (Mad) 353 : (1911) 21 MLJ 990
High Courts02 Aug 1911
Veeranan Ambalam and Others and Peria Kampalam Ambalam and Others Vs Annasawmi Aiyar by his mother and next friend Subba Lakshmammal and Another
Madras High Court · 12 Ind. Cas. 1 : (1911) 21 MLJ 845
Transfer of Property Act, 1882 — Section 106
High Courts02 Aug 1911
Subramania Pillai Vs Seethai Ammal and Nachiar Ammal
Madras High Court · 12 Ind. Cas. 38 : (1913) 24 MLJ 457
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Aug 1911
Ragunatha Chariar Vs Sadagopa Chariar
Madras High Court · (1913) ILR (Mad) 348 : (1911) 21 MLJ 983
High Courts02 Aug 1911
The Secretary of State for India in Council Vs Saminatha Koundan and Another
Madras High Court · (1911) 21 MLJ 947
High Courts31 Jul 1911
Sri Maharajah of Vizianagram Vs Kota Veeranna and Others
Madras High Court · (1913) ILR (Mad) 18 : (1911) 21 MLJ 819
High Courts28 Jul 1911
V.S. Ramakrishna Aiyar Vs Nagammal and Others
Madras High Court · (1911) 21 MLJ 824
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Jul 1911
The Municipal Council Vs Abbahs Sahib
Madras High Court · (1913) ILR (Mad) 113
High Courts26 Jul 1911
The Municipal Council of Kumbakonam Vs Abbahsaib
Madras High Court · (1913) ILR (Mad) 113 : (1911) 21 MLJ 790
High Courts26 Jul 1911
Sivagnanahammal Vs Arunachellum Pillai and Others
Madras High Court · (1911) 21 MLJ 821
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1