High Courts25 Jan 1911
Nagaraja Pillai Vs Vythinatha Iyer and Others
Madras High Court · 9 Ind. Cas. 672
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,045 of 5,226
High Courts25 Jan 1911
Nagaraja Pillai Vs Vythianatha Iyer and Others
Madras High Court · (1911) 21 MLJ 484
Charter Act, 1861 — Section 15Evidence Act, 1872 — Section 124
High Courts25 Jan 1911
Vasudeva Mallaya and Others Vs Thathadi Naranappaya and Others
Madras High Court · 9 Ind. Cas. 787
High Courts24 Jan 1911
Sree Raja Bommadevara Venkata Narasimha Naidu Bahadur Vs Sajja Sattaya and Another
Madras High Court · 9 Ind. Cas. 738
High Courts24 Jan 1911
Mittevi Pattabhi Ramanujacharyulu and Others Vs Peduti Alagasingracharyulu and Others
Madras High Court · 9 Ind. Cas. 496
High Courts24 Jan 1911
Muttevi Pattabhi Ramanujacharyalu and Another Vs Peddinti Alahaswgaracharyalu and Others
Madras High Court · (1911) 21 MLJ 490
High Courts24 Jan 1911
Sree Raja Bommadevara Venkata Narasimha Naidu Bahadur, Zemindar Garu of North Vallur Estate Vs Sajja Sathayya and Ravi Subbayya
Madras High Court · (1912) ILR (Mad) 139 : (1911) 21 MLJ 570
High Courts24 Jan 1911
Saminathier Vs Adinarayana Samier and Others
Madras High Court · 9 Ind. Cas. 643
High Courts23 Jan 1911
The Public Prosecutor Vs Private J. Marchant
Madras High Court · (1911) ILR (Mad) 346
High Courts20 Jan 1911
The Deputy Collector, Calicut Division Vs Aiyavu Pillay and Others
Madras High Court · 9 Ind. Cas. 341
High Courts20 Jan 1911
Thuchakovil Unni Koya Vs Arapayil Pathutti Umma
Madras High Court · (1912) ILR (Mad) 622 : 9 Ind. Cas. 786
High Courts20 Jan 1911
Shaik Mohideen Sahib Vs The Official Assignee, and as such, Assignee of The Estate and Effects of T.H. Kutubuddin Sahib and Brothers
Madras High Court · (1912) ILR (Mad) 142
High Courts19 Jan 1911
Iyetaly Surayya and Another Vs Nalamilli Venkanna
Madras High Court · 9 Ind. Cas. 340
High Courts19 Jan 1911
T. Chinnammal and Another Vs Devanasammal and Another
Madras High Court · 9 Ind. Cas. 764
High Courts18 Jan 1911
Raja Tirumal Raju Bahadur Varu and Others Vs Pandla Muthial Naidu and Others
Madras High Court · 9 Ind. Cas. 289(1)
High Courts18 Jan 1911
B. Guromurthi Chetty Vs Archibold Read and Others
Madras High Court · 9 Ind. Cas. 251
High Courts18 Jan 1911
Rajai Tirumal Raju Bahadur Varu and Others Vs Pandla Muthial Naidu and Others
Madras High Court · (1912) ILR (Mad) 114