High Courts21 Dec 1910
V. Venkataramayya Pantulu Vs V.B. Narasinga Row and Others
Madras High Court · (1911) 21 MLJ 454
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,048 of 5,226
High Courts21 Dec 1910
Velu Pillai Vs Appasami Pandaram and Others
Madras High Court · (1911) 21 MLJ 444
High Courts21 Dec 1910
Sreemant Raja Yarlagadda Mallikarjuna Prasada Naidu Bahadur Zamindar Garu Vs Rayapati Venkata Vasudeva Row of China Muttevi
Madras High Court · (1911) 21 MLJ 156
High Courts21 Dec 1910
Arunachala Sastry Vs Krishna Sastry and Others
Madras High Court · 9 Ind. Cas. 272
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts20 Dec 1910
Chellamcherla Kalagayya alias Sundaramayya Vs Mummareddi Yanadamma (died) and Others
Madras High Court · (1911) 21 MLJ 180
High Courts20 Dec 1910
Abbikesava Yanthiar, Manager and Karnavan op his Tarwad Vs Vyal Kotalvalli Namudri Illath Kesavan Nambudri and Others
Madras High Court · 9 Ind. Cas. 156
High Courts20 Dec 1910
The Krishna Jute and Cotton Mills Company Limited by their Secretary and Treasurer, Mothe Gangaraju of Ellore Vs J. Innes and Others
Madras High Court · (1911) 21 MLJ 182
Contract Act, 1872 — Section 39
High Courts20 Dec 1910
Ghulam Ahmed and Another Vs Shah Mahomed Yusuf
Madras High Court · (1911) 21 MLJ 450
Religious Endowments Act, 1863 — Section 18
High Courts20 Dec 1910
Tellapragada Surya Narayana Rao Vs Tellapragada Sarabhaiah
Madras High Court · (1911) 21 MLJ 263
Civil Procedure Code, 1882 — Section 507
High Courts20 Dec 1910
Bappu Raju and Others Vs Kondu Raja and Others
Madras High Court · 9 Ind. Cas. 324
Evidence Act, 1872 — Section 32
High Courts20 Dec 1910
Yattikutty Rajanna Vs Sri Rajah Mantri Pragada Bhujanga Row Bahadur Garu
Madras High Court · 9 Ind. Cas. 160
High Courts20 Dec 1910
Tallapragada Suryanaraina Row Vs Tallapragada Sarabaya
Madras High Court · 9 Ind. Cas. 173
High Courts19 Dec 1910
Kandalam Venkubayamma and Another Vs Kandalam Narasimha Row and Another
Madras High Court · 9 Ind. Cas. 163(1)
Limitation Act, 1963 — Section 18
High Courts17 Dec 1910
Sri Satoda Bihara Mahapatra Kondamodalu Linga Reddi alias Sullee Abhoyee Vs Sree Rajah Kocherlakotah Venkata Krishna Row Bahadur Zamindar Garu, Proprietor of Polavaram
Madras High Court · (1911) 21 MLJ 166
High Courts16 Dec 1910
Lank Ramaswami Being Minor By Natural Father Verunasi Suryanarayana Vs Lank Lakshmana and Others
Madras High Court · 9 Ind. Cas. 435
High Courts16 Dec 1910
Yereni Anjayya and Others Vs Vappulapati Bapaya and Others
Madras High Court · 9 Ind. Cas. 157
Civil Procedure Code, 1908 (CPC) — Section 50Limitation Act, 1963 — Section 14
High Courts16 Dec 1910
Kunapareddi Venkamma and Another Vs Kanapareddi Ramayya
Madras High Court · 9 Ind. Cas. 727
High Courts14 Dec 1910
Seshan Pattar and Others Vs Yakkanath Easwaran Unni Avergal Styled Ayini Pulli Raman Kumaran and Others
Madras High Court · 9 Ind. Cas. 940(1)
Transfer of Property Act, 1882 — Section 92