High Courts24 Oct 1910
In Re: Solai Naick and Others
Madras High Court · (1911) 21 MLJ 281
Evidence Act, 1872 — Section 91
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,051 of 5,226
High Courts21 Oct 1910
Kovvuri Basivireddi and Another Vs Tallapragada Nagamma alias Bhdshamma and Others
Madras High Court · (1912) ILR (Mad) 39
Civil Procedure Code, 1908 (CPC) — Section 82Limitation Act, 1963 — Article 62
High Courts20 Oct 1910
Vinukonda Veerabadram and Others Vs Kontalapalli Jagannadha Row and Others
Madras High Court · (1911) 21 MLJ 443
High Courts20 Oct 1910
B. Rangiah Chetty Vs B. Subramania Chetty and Others
Madras High Court · (1911) 21 MLJ 21
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts20 Oct 1910
Hajee Zackaraya Sett Vs Chunnu Pandaram and Another
Madras High Court · 9 Ind. Cas. 55(1)
High Courts18 Oct 1910
Sreemuth Devasigamani Pandarasannadhi alias Nataraja Desikar Vs Palaniappa Chettiar and Another
Madras High Court · 9 Ind. Cas. 281
High Courts18 Oct 1910
The Secretary of State for India in Council Vs Ambalavana Pandara Sannadht of Thiruvaduthurai Mutt
Madras High Court · (1911) ILR (Mad) 366
High Courts18 Oct 1910
Sreemuth Devasikamoney Pandarasannadhi alias Nataraja Desikar Vs K.P.L.S. Palaniappa Chettiar and Another
Madras High Court · (1911) ILR (Mad) 535
High Courts18 Oct 1910
Singaram Pillai and Others Vs Hazarath Kibulai Syed Gulam Ghouse Sha Sahib Kadir
Madras High Court · (1913) ILR (Mad) 438 : (1910) 20 MLJ 927
High Courts18 Oct 1910
Sreemuth Devasikamani Pandara Sannadhi alias Nataraja Desikar Vs Palaniappa Chetty and Another
Madras High Court · (1910) 20 MLJ 969
High Courts17 Oct 1910
Sri Mirza Pasupati Viziarama Jagapathi Rajamaharaju Maya Sultan Bahadur Varu, Maharajau of Vizianagaram Through G. Appiah Muktar Vs Meduri Suryanarayana and Another
Madras High Court · 9 Ind. Cas. 32
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Oct 1910
Velayutha Chetty and Others Vs Govindasawmi Naiken
Madras High Court · (1911) ILR (Mad) 543
High Courts13 Oct 1910Dismissed
Cidambaram Chetty alias Raman Chetty Vs Karuppan Chetty and Others
Madras High Court · (1910) 10 MAD CK 0005
Limitation Act, 1963 — Section 7
High Courts13 Oct 1910
Govindasami Pillai and Others Vs Dakshinamurthi Poosari and Others
Madras High Court · (1912) ILR (Mad) 92
High Courts11 Oct 1910
Marudaga Nachiar (died) and Others Vs Savadi Tirumalai Kolundu Pillai
Madras High Court · (1911) 21 MLJ 320
High Courts11 Oct 1910
Raman alias Kuttan's daughter Karthyayini and Another Vs Theyyan's son Raman and Another
Madras High Court · 9 Ind. Cas. 572
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts11 Oct 1910
Veerabadra Aiyar and Another Vs Marudaga Nachiar (Died), Subramania Tevar and Another Marudaga Nachiar (Died), Subramania Pandia Tevar Vs Savadi Tirumalai Kolundu Pillai and Others
Madras High Court · (1911) ILR (Mad) 188
High Courts04 Oct 1910
In Re: Penchul Reddi Kottur
Madras High Court · 9 Ind. Cas. 567(1)
Forest Act, 1927 — Section 21(f)