High Courts09 Sept 1910
Murugaiya Mudaliar Vs Ayyadorai Mudaliar and Others
Madras High Court · 9 Ind. Cas. 286
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,053 of 5,226
High Courts08 Sept 1910
Sadaya Pillai Vs Amurthathachy and Another
Madras High Court · (1911) ILR (Mad) 533
High Courts06 Sept 1910
C.P. Govinda Taragan Vs Veeran and Others
Madras High Court · (1913) ILR (Mad) 32 : 12 Ind. Cas. 432 : (1911) 21 MLJ 941
Transfer of Property Act, 1882 — Section 98
High Courts05 Sept 1910
Vibudapriya Thirthaswamy and Others Vs Esoof Sahib and Others
Madras High Court · (1912) ILR (Mad) 28
High Courts05 Sept 1910
Vibudapriya Thirthaswami and others Vs Esuf Sahib and Others
Madras High Court · (1912) ILR (Mad) 28 : (1910) 20 MLJ 879
High Courts31 Aug 1910
Karuthan Chetty and Others Vs Kalimuthan alias Vellayan and Others
Madras High Court · (1911) ILR (Mad) 323
High Courts31 Aug 1910
Rama Aiyar Vs A.L. Palaniappa Chetty and Others
Madras High Court · (1912) ILR (Mad) 35 : (1911) 21 MLJ 756
High Courts31 Aug 1910
Ramu Aiyar Vs A.L. Palaniappa Chetty and Others
Madras High Court · (1912) ILR (Mad) 35
High Courts30 Aug 1910
Swami Vidhyananda Paramahamsa alias T.S. Muthusawmi Sastri Vs V.T.S. Narayana Sastri
Madras High Court · (1911) 21 MLJ 195
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 361
High Courts26 Aug 1910
Thiruven Gadam Pillai Vs T. Ramanujulu Naidu and Another
Madras High Court · 7 Ind. Cas. 874
High Courts26 Aug 1910
In Re: K.S. Veera Raghavalu
Madras High Court · (1910) 20 MLJ 773
Madras City Municipal Act, 1904 — Section 125(1)
High Courts26 Aug 1910
K.S. Veeraraghavulu Vs The President of The Corporation of Madras
Madras High Court · (1911) ILR (Mad) 130
Madras City Municipal Act, 1904 — Section 125(1)
High Courts25 Aug 1910
N. Ekambaraswara Iyer Vs M. Veerabadra Thevan and Others
Madras High Court · 7 Ind. Cas. 861
High Courts25 Aug 1910
Ekambaraswara Iyar Vs Veerabadra Thevan and Others
Madras High Court · (1911) ILR (Mad) 186
Criminal Procedure Code, 1898 (CrPC) — Section 195, 526
High Courts25 Aug 1910
Rajah V. Kishen Bahadur Vs Rajah Sir S. Ramasawmy Mudaliar
Madras High Court · 14 Ind. Cas. 491
High Courts25 Aug 1910
N. Ekambareswara Iyer Vs M. Veerabadra Thevan and Others
Madras High Court · (1911) ILR (Mad) 186 : (1910) 20 MLJ 982
Criminal Procedure Code, 1898 (CrPC) — Section 195(a), 195(c)
High Courts25 Aug 1910
Mohideen Khan Sahib Vs Balai Khan Sahib Alias Beran Khan Sahib and Others
Madras High Court · 7 Ind. Cas. 868
High Courts24 Aug 1910
Arunachala Reddi Vs Perumal Reddi and Others
Madras High Court · 9 Ind. Cas. 285