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Madras High Court judgments

1,04,503 judgments · page 5,059 of 5,226

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High Courts19 Apr 1910

Sevugan Chetty Vs Obla Munusawmy Iyer and Others

Madras High Court · 7 Ind. Cas. 66

Civil Procedure Code, 1908 (CPC) — Section 109
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High Courts18 Apr 1910

Muthu Nadan Vs Shunmoogatha Pillai and Others

Madras High Court · 7 Ind. Cas. 79

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High Courts18 Apr 1910

Emperor Vs Varadan and Another

Madras High Court · 7 Ind. Cas. 415

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High Courts18 Apr 1910

Mahomed Ibrahim Sahib Vs Syed Meera Oommal and Others

Madras High Court · 7 Ind. Cas. 558(1)

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High Courts15 Apr 1910

Mahomed Hajee Kunhamma and Another Vs Mussa Hajee

Madras High Court · 7 Ind. Cas. 320(1)

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High Courts15 Apr 1910

Panaganti Parthasarathy Nayanim Garu Vs Pallikapu Venkatasami Reddy and Another

Madras High Court · (1911) ILR (Mad) 138

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
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High Courts15 Apr 1910

Kondamodalu Linga Reddi Vs Alluri Sarvarayudu

Madras High Court · (1911) ILR (Mad) 221

Limitation Act, 1963 — Section 19
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High Courts15 Apr 1910

Pananganti Parthasarathy Nayannim Garu Vs Pallikapu Venkatasawmi Reddi and Another

Madras High Court · 6 Ind. Cas. 398

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
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High Courts15 Apr 1910

The Session Judge of Tinnevelly and The Tharappa Pillai Vs Vencatarama Aiyar

Madras High Court · 6 Ind. Cas. 385

Criminal Procedure Code, 1898 (CrPC) — Section 437
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High Courts12 Apr 1910

In Re: High Court Vakil

Madras High Court · 6 Ind. Cas. 310

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High Courts12 Apr 1910

Rajah Dhamara Kumara Thimmanaynim Bahadur Varu Vs Bukkapatnam Venkatacharlu

Madras High Court · 6 Ind. Cas. 239

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High Courts12 Apr 1910

Pitchinathoo Vs Ramasawmy Naick and Others

Madras High Court · 6 Ind. Cas. 502

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High Courts12 Apr 1910

In Re: Gopalakrishna Heggade

Madras High Court · 6 Ind. Cas. 776

Criminal Procedure Code, 1898 (CrPC) — Section 244
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High Courts12 Apr 1910

Rajah Damara Kumar Thimma Nayanim Bahadur Varu Vs Bukkapatnam Venkata Charlu and Others

Madras High Court · (1910) 20 MLJ 805

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High Courts12 Apr 1910

In Re: Mr. M.D. a Vakil of the High Court

Madras High Court · (1910) 20 MLJ 494

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High Courts12 Apr 1910

Raja Dhamara Kumar Thimma Nayanim Bahadur Garu Vs Bukkapatnam Venkatacharlu and Others

Madras High Court · (1911) ILR (Mad) 228

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High Courts08 Apr 1910

Rangasawmi Iyengar Vs Annathurai Iyengar and Others

Madras High Court · (1910) 20 MLJ 852

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High Courts07 Apr 1910

The Secretary of State for India in Council Vs Pisipati Sunkarayya and Others

Madras High Court · (1911) ILR (Mad) 493

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High Courts07 Apr 1910

U.C. Krishna Bhatta Vs The Secretary of State for India in Council

Madras High Court · (1913) 25 MLJ 161

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High Courts07 Apr 1910

Reverend P.G. Simon and Others Vs Thuraimuthu Kadamban and Others

Madras High Court · 6 Ind. Cas. 419

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