High Courts08 Sept 2026
Rengaraj Vs The Commissioner, Tirunelveli Corporation & Anr.
Madras High Court · (2026) 09 MAD CK 1506
Constitution of India-Article 226
COURT ARCHIVE
Madras High Court judgments, 2026
1,228 judgments · page 10 of 62
High Courts08 Sept 2026
Mala Vs The Deputy Inspector General Of Prison & Ors.
Madras High Court · (2026) 09 MAD CK 1507
Constitution of India-Article 226
High Courts08 Sept 2026
Valarmathi Vs The Deputy Inspector General Of Prison & Ors.
Madras High Court · (2026) 09 MAD CK 1508
Constitution of India-Article 226
High Courts08 Sept 2026
Thaibudeen Vs The Regional Passport Officer & Anr.
Madras High Court · (2026) 09 MAD CK 1509
Constitution of India-Article 226Passport Act-Section 6(2)(f)Passport Manual
High Courts08 Sept 2026Disposed Of
The Secretary, SrimathiMeenakshiammal YazurVedhaPadasalai Sri, KrishnaiyarMelnilaipalliKalviMuhamai Society Vs The District Registrar (Society Registration)
Madras High Court · (2026) 09 MAD CK 1510
Constitution of India-Article 226
High Courts08 Sept 2026
Kumar Vs The State Of Tamil Nadu & Ors.
Madras High Court · (2026) 09 MAD CK 1511
Constitution of India-Article 226
High Courts08 Sept 2026
Dharmaraja Vs The Superintendent Of Police & Ors.
Madras High Court · (2026) 09 MAD CK 1512
Constitution of India-Article 226BNSS-Section 163Cr.P.C.-144
High Courts08 Sept 2026
N.Meena Vs The Commissioner, Pudukkottai City Municipal Corporation, Pudukkottai District & Ors.
Madras High Court · (2026) 09 MAD CK 1513
Constitution of India-Article 226
High Courts08 Sept 2026Disposed Of
Syed Rafeek Noor Mohamed Vs The Regional Passport Officer & Anr.
Madras High Court · (2026) 09 MAD CK 1514
Constitution of India-Article 226Passport Act-Section 6(2)(f)Passport Manual
High Courts08 Sept 2026Disposed Of
P.Selvam Vs The District Collector & Ors.
Madras High Court · (2026) 09 MAD CK 1522
Constitution of India-Article 226Tamil Nadu Protection of Tanks and Eviction of Encroachment Act 2007
High Courts08 Sept 2026Disposed Of
R.Sunder Singh & Anr. Vs The State Of Tamil Nadu & Ors.
Madras High Court · (2026) 09 MAD CK 1525
Constitution of India-Article 226Transplantation of Human Organs Act, 1994
High Courts08 Sept 2026Dismissed
K.Sabarinathan Vs The District Collector & Ors.
Madras High Court · (2026) 09 MAD CK 1526
Constitution of India-Article 226
High Courts08 Sept 2026
M.Manojkumar Vs The State Of Tamil Nadu & Ors.
Madras High Court · (2026) 09 MAD CK 1528
Constitution of India-Article 226
High Courts08 Sept 2026Disposed Of
Ijjur Rahman Bijili Vs The Additional Chief Secretary / Secretary To Government & Ors.
Madras High Court · (2026) 09 MAD CK 1531
Constitution of India-Article 226Tamil Nadu Town and Country Planning Act, 1971-Section 80-A
High Courts08 Sept 2026
P.Soundara Rajan Vs The District Collector & Ors.
Madras High Court · (2026) 09 MAD CK 1532
Constitution of India-Article 226Tamil Nadu Urban Local Bodies Act, 1998-Section 133
High Courts08 Sept 2026
Palanirajapandi Vs The Commissioner & Ors.
Madras High Court · (2026) 09 MAD CK 1535
Constitution of India-Article 226
High Courts08 Sept 2026
Beaula Vs The Registrar General & Anr.
Madras High Court · (2026) 09 MAD CK 1538
Constitution of India-Article 226
High Courts08 Sept 2026
Mohanraj & Anr. Vs The Commissioner, Prohibition And Excise Department & Ors.
Madras High Court · (2026) 09 MAD CK 1543
Constitution of India-Article 226Tamil Nadu Liquor Retail Vending (In Shops And Bars) Rules, 1981Tamil Nadu Liquor [Licence and Permit] Rules, 1981
High Courts08 Sept 2026
Santhana Krishnan Vs The District Collector & Ors.
Madras High Court · (2026) 09 MAD CK 1545
Constitution of India-Article 226Tamil Nadu Panchayats Act, 1994-Section 131, 131(2), 131(1)(a), 201 and 202, 201, 202, 134, 135Tamil Nadu Land Encroachment Act, 1905-Sections 6 and 7