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Madras High Court judgments, 2026

1,228 judgments · page 9 of 62

High Courts08 Sept 2026

State Of Tamil Nadu Vs Chandran

Madras High Court · (2026) 09 MAD CK 1432

BNSS, 2023-Section 407, 415, 407 to 412Code of Criminal Procedure, 1973-Section 161, 164, 207, 304, 313, 366, 366 to 371, 374, 375, 386, 391Code of Criminal Procedure, 1898-Sections 374 to 381
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High Courts08 Sept 2026

Muthumari Vs The State Of Tamil Nadu

Madras High Court · 2026 INSC 940

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(A), 60, 63Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003-Section 24(1)
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High Courts08 Sept 2026

Ramachandran Vs The State Of Tamil Nadu

Madras High Court · 2025 INSC 1258

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438 r/w 442Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 20(b)(ii)(A), 60 and 63Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003-Section 24(1)
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