High CourtsDivision Bench(2026) 09 MAD CK 1526

K.Sabarinathan vs The District Collector & Ors.

Madras High Court, Madurai Bench · Decided on 8 September 2026

HON’BLE JUDGES
M. Dhandapani, J · N. Dilip Kumar, J
RESULT
Dismissed
CASE NUMBER
W.P(MD)No.25805 of 2026

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Judgment

3 paragraphs · 51 words

(Order of the Court was made by M.DHANDAPANI, J.)

The learned counsel appearing for the petitioner seeks permission of this Court to withdraw the present Writ Petition with liberty to approach the competent civil Court.

2.

Recording the submission and granting such liberty, this Writ Petition is dismissed as withdrawn. No costs.