High Courts24 Apr 1901
Municipal Council of Chidambaram Vs Venkatanarayana Pillai
Madras High Court · (1901) ILR (Mad) 644
Tamil Nadu District Municipalities Act, 1920 — Section 53
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,145 of 5,226
High Courts23 Apr 1901
Seshachala Naickar Vs Varada Chariar
Madras High Court · (1902) ILR (Mad) 55
Limitation Act, 1963 — Article 116
High Courts23 Apr 1901
Seshachala Naicker Vs Varada Chariar
Madras High Court · (1901) 11 MLJ 318
Limitation Act, 1963 — Article 115
High Courts23 Apr 1901
Kadir Bacha Saheb and Others Vs Abdul Rahiman Saheb
Madras High Court · (1901) ILR (Mad) 639
Partition Act, 1893 — Section 2
High Courts22 Apr 1901
Imbichunni Nayar Vs Lalji Ram Doss Sait and Another
Madras High Court · (1901) ILR (Mad) 560
High Courts18 Apr 1901
Ramachandra Padayachi Vs Kondayya Chetti
Madras High Court · (1901) ILR (Mad) 555
High Courts17 Apr 1901
Kuppusami Chetti Vs Rathnavelu Chetti and Others
Madras High Court · (1901) ILR (Mad) 511
High Courts16 Apr 1901
Manavikraman Ettan Thamburan Vs Ammu and Others
Madras High Court · (1901) ILR (Mad) 471
High Courts03 Apr 1901
Ramasami Pattar Vs Chinnan Asari
Madras High Court · (1901) ILR (Mad) 449
Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 54, 60
High Courts03 Apr 1901
Ramaswami Pattar Vs Chinnan Asari
Madras High Court · (1901) 11 MLJ 132
Specific Relief Act, 1877 — Section 27
High Courts29 Mar 1901
Murugesa Chetti Vs Chinnathambi Goundan and Others
Madras High Court · (1901) ILR (Mad) 421
Transfer of Property Act, 1882 — Section 107, 117
High Courts22 Mar 1901
Kachi Yuva Oodayar Vs Kachi Kaliyana Oodayar and Others
Madras High Court · (1901) 11 MLJ 191
High Courts20 Mar 1901
Kotappa Vs Vallur Zamindar
Madras High Court · (1902) ILR (Mad) 50
Limitation Act, 1963 — Article 116
High Courts20 Mar 1901
Sauney Kotappa Vs Venkata Narasimham Naidu
Madras High Court · (1901) 11 MLJ 125
High Courts19 Mar 1901
Gurusam1 Chetti Vs Krishnasami Naikar and Others
Madras High Court · (1901) ILR (Mad) 419
High Courts18 Mar 1901
Ahmed Vs Moidin and Others
Madras High Court · (1901) ILR (Mad) 444
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts18 Mar 1901
Venkatapathi Naidu Vs Tirumalai Chetti
Madras High Court · (1901) ILR (Mad) 447
High Courts14 Mar 1901
Narayana Kamti and Others Vs Handu Shetty
Madras High Court · (1905) 15 MLJ 210