High Courts14 Mar 1901
Harischandra Deo Vs Narayana and Another
Madras High Court · (1901) ILR (Mad) 508
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,146 of 5,226
High Courts13 Mar 1901
Queen-Empress Vs Gangayya
Madras High Court · (1901) ILR (Mad) 417
Madras Abkari Act, 1886 — Section 55(g)
High Courts12 Mar 1901
Meenatchi Ammal and Others Vs Rajam Aiyar
Madras High Court · (1901) 11 MLJ 335
High Courts11 Mar 1901
Kannan and Another Vs Pazhaniandi and Another
Madras High Court · (1901) ILR (Mad) 438
High Courts05 Mar 1901
Muthayya Vs Venkataratnam and Another
Madras High Court · (1902) ILR (Mad) 553
Registration Act, 1877 — Section 17
High Courts15 Feb 1901
Queen-Empress Vs Dorasami Ayyar
Madras High Court · (1901) ILR (Mad) 414
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts15 Feb 1901
Mallikarjuna Sastri Vs Narasimha Rao
Madras High Court · (1901) ILR (Mad) 412
Transfer of Property Act, 1882 — Section 57
High Courts14 Feb 1901
John Martin Sequeira Vs Luja Bai
Madras High Court · (1902) ILR (Mad) 671
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Feb 1901
Krishnasami Pannikondar Vs Muthukrishna Pannikondar
Madras High Court · (1901) ILR (Mad) 364
Succession (Property Protection) Act, 1841 — Section 5, 8
High Courts12 Feb 1901
Krishnaswamy Pannikondar Vs Muthukrishna Pannikondar
Madras High Court · (1901) ILR (Mad) 364 : (1901) 11 MLJ 78
High Courts12 Feb 1901
Kadala Reddi and Another Vs Narisi and Others
Madras High Court · (1901) ILR (Mad) 504
High Courts07 Feb 1901
Narasimha Chariar Vs Muthukumarasamy Mudaliar and Others
Madras High Court · (1901) 11 MLJ 236
High Courts06 Feb 1901
Charles Bentinck Barclay and Another Vs Robert Stanes and Another
Madras High Court · (1901) 11 MLJ 188
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts05 Feb 1901
Butchanna Vs Varahalu and Others
Madras High Court · (1901) ILR (Mad) 408
Transfer of Property Act, 1882 — Section 60
High Courts04 Feb 1901
Ramanathan Chetty Vs Nur Muhamad Marakayar
Madras High Court · (1901) 11 MLJ 183
High Courts01 Feb 1901
The Secretary of State for India Vs Venkatareddy
Madras High Court · (1901) 11 MLJ 75