High Courts01 Feb 1901
Ayyadorai Pillai Vs Solai Ammal and Others
Madras High Court · (1901) ILR (Mad) 405
Limitation Act, 1963 — Article 118, 3
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,147 of 5,226
High Courts29 Jan 1901
Raman Vs The Secretary of State for India in Council
Madras High Court · (1901) 11 MLJ 315
Suits Valuation Act, 1887 — Section 11
High Courts29 Jan 1901
Raman Vs Secretary of State for India in Council
Madras High Court · (1901) ILR (Mad) 427
Suits Valuation Act, 1887 — Section 11
High Courts21 Jan 1901
Durga Prasada Naidu and Another Vs Mallikarjuna Prasada Naidu
Madras High Court · (1901) 11 MLJ 238
High Courts21 Jan 1901
Marudamuthu Pillai Vs Rangasami Mooppan and Another
Madras High Court · (1901) ILR (Mad) 401
High Courts21 Jan 1901
Srimantu Raja Yarlagadda Durga Prasada Nayadu and Another Vs Srimantu Raja Yarlagadda Mallikarjuna Prasada Nayadu
Madras High Court · (1901) ILR (Mad) 358
Letters Patent Act, 1865 — Article 15
High Courts18 Jan 1901
King-Emperor Vs Thammana Reddi and Others
Madras High Court · (1902) ILR (Mad) 667
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts18 Jan 1901
Mithiram Bhat and Another Vs Somanatha Naickar and Others
Madras High Court · (1901) ILR (Mad) 397
Transfer of Property Act, 1882 — Section 100
High Courts15 Jan 1901
Karunakarakurup Vs Muniperanan and Others
Madras High Court · (1901) ILR (Mad) 356
High Courts08 Jan 1901
Maharajah of Jeypore Vs Jayakota Jammanadora and Others
Madras High Court · (1901) ILR (Mad) 345 : (1901) 11 MLJ 70
High Courts08 Jan 1901
Maharajah of Jeypore Vs Jammanadhora and Others
Madras High Court · (1901) ILR (Mad) 345
Agency Rules, 1924 — Rule 20
High Courts08 Jan 1901
Gururajammah Vs Venkatakrishnama Chetti and Others
Madras High Court · (1901) ILR (Mad) 350 : (1901) ILR (Mad) 305
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Jan 1901
Yamuna Bai Rani Sahiba Vs Solayya Kavundan
Madras High Court · (1901) ILR (Mad) 339
High Courts17 Dec 1900
Queen-Empress Vs Kuniyil Ram and Another
Madras High Court · (1901) ILR (Mad) 337
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts17 Dec 1900
Lakshmana Chetti and Another Vs Chinnathambi Chetti and Others
Madras High Court · (1901) ILR (Mad) 326
High Courts11 Dec 1900
Queen-Empress Vs Ramasami
Madras High Court · (1901) ILR (Mad) 321
Criminal Procedure Code, 1898 (CrPC) — Section 337
High Courts08 Dec 1900
Immudipatian Thirugnana Kondama Naik and Another Vs Periya Dorasami and Another
Madras High Court · (1901) ILR (Mad) 377
High Courts07 Dec 1900
Queen Empress Vs Lakshmanna and Others
Madras High Court · (1901) ILR (Mad) 318
Cattle Trespass Act, 1871 — Section 24