COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,149 of 5,226
High Courts02 Nov 1900
Queen-Empress Vs Abdulla Sahib and Others
Madras High Court · (1901) ILR (Mad) 262
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts01 Nov 1900
Surij Mull Vs Hudson
Madras High Court · (1901) ILR (Mad) 259
Stamp Act, 1899 — Section 16
High Courts31 Oct 1900
The Commercial Bank of India (Limited) Vs Sabju Saheb and Others
Madras High Court · (1901) ILR (Mad) 252
Civil Procedure Code, 1882 — Section 372Letters Patent Act, 1865 — Article 15
High Courts26 Oct 1900
Savitri Antarjanam and Others Vs Raman Nambudri and Others
Madras High Court · (1901) ILR (Mad) 296
High Courts24 Oct 1900
Muhammad Jafar and Another Vs Muhammad Ibrahim and Another
Madras High Court · (1901) ILR (Mad) 243
Religious Endowments Act, 1863 — Section 14
High Courts23 Oct 1900
Saldanha Vs The Secretary of State for India in Council
Madras High Court · (1901) ILR (Mad) 241
Court Fees Act, 1870 — Section 19E
High Courts19 Oct 1900
Queen-Empress Vs Chenchi Reddi
Madras High Court · (1901) ILR (Mad) 238
Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts18 Oct 1900
Uthanganakath Avuthala Vs Dayumma and Another
Madras High Court · (1900) 10 MLJ 349
Limitation Act, 1963 — Article 111
High Courts18 Oct 1900
Annasami Pillai and Others Vs Ramakrishna Mudaliar and Another
Madras High Court · (1901) ILR (Mad) 219
Religious Endowments Act, 1863 — Section 18
High Courts17 Oct 1900
Narayana Reddi and Others Vs Venkata Chariar
Madras High Court · (1901) ILR (Mad) 202
High Courts16 Oct 1900
The Municipal Council Vs The Standard Life Assurance Company
Madras High Court · (1901) ILR (Mad) 205
High Courts12 Oct 1900
The Municipal Council Vs The Standard Life Assurance Company
Madras High Court · (1900) 10 MLJ 401
Contract Act, 1872 — Section 4
High Courts11 Oct 1900
Subbarayadu Vs Chenchuramayya
Madras High Court · (1901) ILR (Mad) 200 : (1901) ILR (Mad) 114
High Courts05 Oct 1900
Soundaramier and Another Vs Sennia Naicken and Others
Madras High Court · (1900) 10 MLJ 329
High Courts02 Oct 1900
Venkataramanamma Vs Purushottam
Madras High Court · (1901) ILR (Mad) 188 : (1900) 10 MLJ 342
Limitation Act, 1963 — Article 179