High Courts31 Aug 1900
Subba Rao and Another Vs Sitaramayya
Madras High Court · (1901) ILR (Mad) 118
Provincial Small Cause Courts Act, 1887 — Article 31
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,151 of 5,226
High Courts28 Aug 1900
Kothandarama Aiyar Vs Sivagnana Desikar alias Gnana Sambanda Pandarasannadhi
Madras High Court · (1901) 11 MLJ 128
High Courts26 Aug 1900
Sesha Ayyar and Another Vs Krishna Ayyangar and Others
Madras High Court · (1901) ILR (Mad) 96
Transfer of Property Act, 1882 — Section 81, 82
High Courts16 Aug 1900
Narasayya Vs The Collector of Anantapur
Madras High Court · (1901) ILR (Mad) 95
High Courts25 Jul 1900
Queen-Empress Vs South and Others
Madras High Court · (1901) ILR (Mad) 70
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 188
High Courts24 Jul 1900
ORR and Others Vs Mrithyunjaya Gurukkal and Another
Madras High Court · (1901) ILR (Mad) 65
High Courts20 Jul 1900
Bangaru Aiyar and Another Vs Siva Subrahmania Pillai
Madras High Court · (1900) 10 MLJ 397
High Courts18 Jul 1900
Narasinga Bakshi and Another Vs Govinda Bakshi and Another Govinda Bakshi and Another Vs Narasinga Bakshi and Others
Madras High Court · (1900) 10 MLJ 355
High Courts18 Jul 1900
Narasinga Bhakshi and Another Vs Govinda Bhakshi and Another
Madras High Court · (1901) ILR (Mad) 62
High Courts11 Jul 1900
Raja Yarlagadda Mallikarjuna Prasada Nayadu Vs Raja Yarlagadda Durga Prasada Nayadu and Raja Yarlagadda Venkata Ramalingamma
Madras High Court · (1901) ILR (Mad) 147
High Courts07 Jul 1900
Thiruthipalli Raman Menon and Others Vs Variangattil Palisseri Raman Menon
Madras High Court · (1901) ILR (Mad) 73
High Courts03 May 1900
Ramabhadrachar Vs Srinivasa Ayyangar and Others
Madras High Court · (1901) ILR (Mad) 85
Transfer of Property Act, 1882 — Section 82
High Courts02 May 1900
Nalliappa Goundan Vs Kailappa Goundan
Madras High Court · (1901) ILR (Mad) 59
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts01 May 1900
Vasudevan Nambudripad Vs Valia Chathu Achan and Others
Madras High Court · (1901) ILR (Mad) 47
Malabar Compensation for Tenants Improvements Act, 1899 — Section 10Transfer of Property Act, 1882 — Section 108(h), 108(o)
High Courts25 Apr 1900
Liladhara Vias Vs Official Assignee of Madras
Madras High Court · (1901) ILR (Mad) 160
High Courts25 Apr 1900
Shamshudin Rowthen and Others Vs Asa Bivi Ammal and Others
Madras High Court · (1900) 10 MLJ 313
High Courts24 Apr 1900
Chinnammal and Others Vs Athinatha lyengar and Another
Madras High Court · (1900) 10 MLJ 228
High Courts24 Apr 1900
The Municipal Council of Chidambaram Vs Venkatanarayana Pillai
Madras High Court · (1901) 11 MLJ 312