High Courts23 Apr 1900
Kanniammal Vs Ammakannu Ammal and Others
Madras High Court · (1900) 10 MLJ 253
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,152 of 5,226
High Courts23 Apr 1900
Venkatanarasimhulu and Others Vs Narasimhamurti and Another
Madras High Court · (1900) 10 MLJ 241
High Courts10 Apr 1900
Ramanadhan Chetti Vs Murugappa Chetti
Madras High Court · (1901) ILR (Mad) 45
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts06 Apr 1900
Viraraghava Aiyangar Vs Ramaswami Aiyangar and Others
Madras High Court · (1900) 10 MLJ 242
High Courts06 Apr 1900
Govinda Menon Vs Karunakara Menon and Others
Madras High Court · (1901) ILR (Mad) 43
Suits Valuation Act, 1887 — Section 11
High Courts30 Mar 1900
Doraisamy Aiyar Vs Annasamy Aiyar and Others
Madras High Court · (1900) 10 MLJ 307
High Courts29 Mar 1900
Sadasiva Pillai and Another Vs Kalappa Mudaliar and Another
Madras High Court · (1901) ILR (Mad) 39
Tamil Nadu General Clauses Act, 1891 — Section 8
High Courts27 Mar 1900
Ramanna and Another Vs Sitamma and Others
Madras High Court · (1900) 10 MLJ 238
Civil Procedure Code, 1908 (CPC) — Section 25
High Courts27 Mar 1900
Jugrath Singh Vs Mir Gulam Hussain and Another
Madras High Court · (1900) 10 MLJ 251
Specific Relief Act, 1877 — Section 42
High Courts23 Mar 1900
Guruvajamma Vs Venkatakrishnama Chetti and Others
Madras High Court · (1901) ILR (Mad) 34
Court Fees Act, 1870 — Section 7(IV)(d)
High Courts21 Mar 1900
Raghava Charry Vs Oriental Life Assurance Company
Madras High Court · (1900) 10 MLJ 236
High Courts19 Mar 1900
In Re: Second-Grade Pleader
Madras High Court · (1901) ILR (Mad) 83
Legal Practitioners Act, 1879 — Section 14, 40
High Courts19 Mar 1900
Lingam Krishna Bhupati Devu Vs Vikrama Devu
Madras High Court · (1900) 10 MLJ 256
High Courts19 Mar 1900
Seshayya Chettiar Vs Chengayya Chettiar and Another
Madras High Court · (1901) ILR (Mad) 31
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Mar 1900
Manikapalli Ramayya Vs Chinna Rangayya and Another
Madras High Court · (1900) 10 MLJ 234
Transfer of Property Act, 1882 — Section 53