COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,150 of 5,226
High Courts28 Sept 1900
Lakshmanan Chettiar Vs Kannammal and Another
Madras High Court · (1901) ILR (Mad) 185
High Courts27 Sept 1900
Krishna Reddi and Others Vs Subbamma
Madras High Court · (1901) ILR (Mad) 136
Criminal Procedure Code, 1898 (CrPC) — Section 209, 436
High Courts27 Sept 1900
In Re: Reference under Stamp Act, Section 57
Madras High Court · (1901) ILR (Mad) 176
Stamp Act, 1899 — Section 5
High Courts27 Sept 1900
In Re: Body Naika and Best and Co.
Madras High Court · (1900) 10 MLJ 378
Stamp Act, 1899 — Section 5
High Courts25 Sept 1900
Garu and Others Vs Pinna Patruni Chinna Somayya and Others
Madras High Court · (1906) 16 MLJ 557
High Courts24 Sept 1900
Muhammad Usan Rowthan Vs Abdulla and Others
Madras High Court · (1901) ILR (Mad) 171
High Courts24 Sept 1900
Mahomed Karim Rowthan Vs Abdulla and Others
Madras High Court · (1900) 10 MLJ 347
High Courts14 Sept 1900
Queen-Empress Vs Peelimuthu Tevan and Another
Madras High Court · (1901) ILR (Mad) 124
Penal Code, 1860 (IPC) — Section 114
High Courts13 Sept 1900
Queen-Empress Vs Munda Shetti and Others
Madras High Court · (1901) ILR (Mad) 121
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
High Courts11 Sept 1900
In Re: The Last Will and Testament of Rose Learmouth
Madras High Court · (1901) ILR (Mad) 120
Succession Act, 1865 — Section 240
High Courts10 Sept 1900
O. Nagiah Bathudu and Others Vs Muthacharry
Madras High Court · (1901) 11 MLJ 215
High Courts07 Sept 1900
Subrahmania Pattar Vs Narayanan Nayar and Others
Madras High Court · (1901) ILR (Mad) 130
Contract Act, 1872 — Section 230
High Courts06 Sept 1900
D. Mangayarkarasi Vs The District Backward Classes Welfare Officer
Madras High Court · (1988) 2 MLJ 370
Constitution of India, 1950 — Article 309
High Courts31 Aug 1900
Harischandra Devu Vs President, District Board of Ganjam
Madras High Court · (1901) ILR (Mad) 114
Madras Local Boards Act, 1884 — Section 149, 57, 64
High Courts31 Aug 1900
Kandasami Gramani Vs Jagathamba Ammal and Another
Madras High Court · (1900) 10 MLJ 353
High Courts31 Aug 1900
Sri Raja Ramachendra Suru Vs President, District Board of Ganjam
Madras High Court · (1900) 10 MLJ 381
Madras Local Boards Act, 1884 — Section 57