High Courts16 Feb 1900
Basavayya Vs Syed Abbas Saheb and Another
Madras High Court · (1901) ILR (Mad) 20
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,154 of 5,226
High Courts13 Feb 1900
Queen-Empress Vs Rama
Madras High Court · (1901) ILR (Mad) 13
Reformatory Schools Act, 1897 — Section 11, 8
High Courts09 Feb 1900
Sivaswami Naicker and Another Vs Ramaswami Naicker
Madras High Court · (1900) ILR (Mad) 568 : (1900) 10 MLJ 314
High Courts08 Feb 1900
Subbaraya Aiyer Vs Srinivasa Raghavaiyangar
Madras High Court · (1900) 10 MLJ 211
High Courts07 Feb 1900
Srinivasa Row Vs Ramaswami Chetti and Another
Madras High Court · (1900) 10 MLJ 144
High Courts06 Feb 1900
Abdurahiman Kutti Haji Vs Kunhammed Koya and Another
Madras High Court · (1900) 10 MLJ 85
High Courts01 Feb 1900
Vaikuntam Ammangar Vs Kallapiran Aiyangar
Madras High Court · (1900) ILR (Mad) 512 : (1900) 10 MLJ 111
Contract Act, 1872 — Section 69
High Courts30 Jan 1900
Abdul Rahiman Sahib and Another and Bhanu Bibi Vs Ganapathi Bhatta
Madras High Court · (1900) ILR (Mad) 517 : (1900) 10 MLJ 305
Guardians and Wards Act, 1890 — Section 43
High Courts30 Jan 1900
Vasudevan Nambudripad and Another Vs Chathoo Achan and Others
Madras High Court · (1900) 10 MLJ 321
Transfer of Property Act, 1882 — Section 108(h), 108(o)
High Courts29 Jan 1900
Kannu Pillay Vs Chellathammal and Others
Madras High Court · (1900) 10 MLJ 203
High Courts25 Jan 1900
Ponnammal Vs Sundaram Pillai and Others
Madras High Court · (1900) ILR (Mad) 499 : (1900) 10 MLJ 310
Evidence Act, 1872 — Section 78(6)
High Courts23 Jan 1900
Vythilingam Padayachi Vs Seetaramaiyar
Madras High Court · (1900) ILR (Mad) 449 : (1900) 10 MLJ 77
Transfer of Property Act, 1882 — Section 135
High Courts02 Jan 1900
Vepa Kamesam Vs Varigonda Narasimham and Others
Madras High Court · 34 Ind. Cas. 701
High Courts15 Dec 1899Dismissed
Vachooru Balarami Reddy and Others Vs Vachooru Ramamma and Another
Madras High Court · 18 Ind. Cas. 698
High Courts14 Dec 1899
Kunhi Moosa Vs Akath Makki and Others
Madras High Court · (1900) ILR (Mad) 478 : (1900) 10 MLJ 98
High Courts12 Dec 1899
Singaracharlu Vs Upendraiya
Madras High Court · (1900) 10 MLJ 69
Evidence Act, 1872 — Section 91, 92
High Courts05 Dec 1899
Narasimha Nayanivaru Vs Ramalingama Rao and Another
Madras High Court · (1900) 10 MLJ 104
Registration Act, 1877 — Section 21