High Courts24 Oct 1899
Perimbra Nayar and Others Vs Subrahmanya Pattar and Others
Madras High Court · (1900) ILR (Mad) 445 : (1900) 10 MLJ 61
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,156 of 5,226
High Courts23 Oct 1899
Pathmanabha Chettiar Vs Mrs. Mercy Williams and Others
Madras High Court · (1900) ILR (Mad) 239 : (1900) 10 MLJ 10
Succession Act, 1865 — Section 84
High Courts23 Oct 1899
Samulo and Another Vs Gowrachandra Gajapathi Narayana Deo and Others
Madras High Court · (1900) 10 MLJ 206
High Courts19 Oct 1899
Veerabhadra Varaprasada Row Vs Vellanki Venkatadri
Madras High Court · (1900) 10 MLJ 114
Limitation Act, 1963 — Article 131
High Courts17 Oct 1899
Hanumantu Mallesam Naidu and Others Vs Jugala Panda and Others
Madras High Court · (1900) 10 MLJ 34
High Courts17 Oct 1899
Ana Kumarasami Reddiar Vs Subbaraya Reddiar and Others
Madras High Court · (1900) ILR (Mad) 314 : (1900) 10 MLJ 51
High Courts26 Jan 1899
Murugesa Chetti Vs Annamalai Chetti and Another
Madras High Court · (1900) ILR (Mad) 458 : (1900) 10 MLJ 39
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts01 Nov 1898
Krishnan and Another Vs Govinda Menon and Others
Madras High Court · (1898) 8 MLJ 294
High Courts28 Oct 1898
Chakkara Chappan Vs Moidin Kutti
Madras High Court · (1899) ILR (Mad) 68 : (1898) 8 MLJ 231
High Courts20 Oct 1898
Jathavedan Namboodri Vs Parameswaran Namboodri and Others
Madras High Court · (1898) 8 MLJ 309
High Courts20 Oct 1898
Mayandi Chetty Vs Samia Pillai and Others
Madras High Court · (1898) 8 MLJ 296
High Courts20 Oct 1898
Gilkinson and Another Vs Subrahmania Aiyar
Madras High Court · (1899) ILR (Mad) 221 : (1898) 8 MLJ 287
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts19 Oct 1898
Groves and Others Vs The Administrator - General of Madras
Madras High Court · (1899) ILR (Mad) 119 : (1898) 8 MLJ 288
High Courts27 Sept 1898
Ramachandra Rao and Others Vs Kuppusami Aiyar
Madras High Court · (1898) 8 MLJ 262
High Courts16 Sept 1898
Nagoji Ramachandra and Others Vs Queen Empress
Madras High Court · (1898) 8 MLJ 253
Criminal Procedure Code, 1898 (CrPC) — Section 146Penal Code, 1860 (IPC) — Section 188
High Courts13 Sept 1898
Queen Empress Vs Makam Abayya and Others
Madras High Court · (1898) 8 MLJ 259
Civil Procedure Code, 1882 — Section 274Penal Code, 1860 (IPC) — Section 424
High Courts13 Sept 1898
Nagammal and Others Vs Venkatagiri Aiyar
Madras High Court · (1898) 8 MLJ 298