High Courts07 Aug 1898
Muruga Pillai Vs Subrahmania Aiyar
Madras High Court · (1898) 8 MLJ 197
Civil Procedure Code, 1908 (CPC) — Section 13
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,158 of 5,226
High Courts03 Aug 1898
Rajah of Venkatagiri Vs Sheik Bade Saheb and Another
Madras High Court · (1898) 8 MLJ 219
Limitation Act, 1963 — Section 19
High Courts03 Aug 1898
Asan Koothoo Sahib Mercoyar and Others Vs Ramanatha Chetty
Madras High Court · (1898) 8 MLJ 159
High Courts02 Aug 1898
Sreeman Shadagopa Srinivasaswami Vs Ramanuja Chariar and Another
Madras High Court · (1899) ILR (Mad) 117 : (1898) 8 MLJ 190
High Courts28 Jul 1898
Hammick Vs The President, Madras Municipal Commission
Madras High Court · (1899) ILR (Mad) 145 : (1898) 8 MLJ 164
High Courts26 Jul 1898
Subrahmania Pattar Vs Valiya Nayar and Others
Madras High Court · (1898) 8 MLJ 187
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts22 Jul 1898
Arunachallam Chetti and Another Vs Ayyavayyan and Another
Madras High Court · (1898) ILR (Mad) 476
Transfer of Property Act, 1882 — Section 68
High Courts20 Jul 1898
Arunachellam Chetti and Another Vs Aiyavaiyan and Another
Madras High Court · (1898) 8 MLJ 154
High Courts20 Jul 1898
Manicka Gramany and Another Vs Ramachandra Aiyar
Madras High Court · (1898) ILR (Mad) 482 : (1898) 8 MLJ 210
High Courts20 Jul 1898
Ramasami Aiyar Vs Vengidusami Aiyar and Others
Madras High Court · (1898) 8 MLJ 170
High Courts15 Jul 1898
Ramachandra Rayaguru Vs Modhu Padhi
Madras High Court · (1898) ILR (Mad) 326
Limitation Act, 1963 — Article 132, 147
High Courts15 Jul 1898
Queen-Empress Vs Tiruvengada Mudali
Madras High Court · (1898) ILR (Mad) 428
Madras Local Boards Act, 1884 — Section 43
High Courts04 May 1898
Sankara Nambiar Vs Kanara Kurup
Madras High Court · (1899) ILR (Mad) 182 : (1898) 8 MLJ 175
Civil Procedure Code, 1882 — Section 258Limitation Act, 1963 — Article 173A Schedule III
High Courts02 May 1898
Narayana Kaviroyau Vs Kandasami Gonndan
Madras High Court · (1899) ILR (Mad) 24 : (1898) 8 MLJ 147
Transfer of Property Act, 1882 — Section 55
High Courts15 Apr 1898
Nittukaruppa Goundan Vs Kumarasami Goundan and Others
Madras High Court · (1898) 8 MLJ 167