High Courts24 Feb 1898
Kasturi Chetti Vs Deputy Collector, Bellary
Madras High Court · (1898) ILR (Mad) 269
Court Fees Act, 1870 — Article 17(iv), 28, 8
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,160 of 5,226
High Courts23 Feb 1898
Health Inspector, Taluk Board Vs Govinda Padayachi and Others
Madras High Court · 112 Ind. Cas. 591
Madras Local Boards Act, 1884 — Section 193, 221
High Courts16 Feb 1898
Queen-Empress Vs Ayyakannu Mudali
Madras High Court · (1898) ILR (Mad) 293
Madras District Municipalities Act, 1884 — Section 189
High Courts11 Feb 1898
Municipal Council of Srivilliputtur Vs Chinnaboothanayagam Pillai
Madras High Court · (1898) 8 MLJ 73
High Courts03 Feb 1898
Ramanathan Chetti Vs Pulikutti Servai and Others
Madras High Court · (1898) ILR (Mad) 288 : (1898) 8 MLJ 121
Transfer of Property Act, 1882 — Section 108
High Courts03 Feb 1898
Ramanadan Chetti Vs Pulikutti Servai and Others
Madras High Court · (1898) ILR (Mad) 288
Transfer of Property Act, 1882 — Section 108(n)
High Courts01 Feb 1898
Madras Railway Co. Vs Govinda Rau
Madras High Court · (1898) ILR (Mad) 172
Railways Act, 1890 — Section 72
High Courts01 Feb 1898
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1898) ILR (Mad) 422
High Courts01 Feb 1898
The Agent and Manager of the Madras Railway Company Vs Govinda Rao
Madras High Court · (1898) 8 MLJ 85
Railways Act, 1890 — Section 72
High Courts31 Jan 1898
Marudamuthu Nadan and Others Vs Srinivasa Pillai and Others
Madras High Court · (1898) ILR (Mad) 128
High Courts28 Jan 1898
Daramma and Others Vs Mariamma and Others
Madras High Court · (1913) 24 MLJ 397
High Courts28 Jan 1898
Chidambaram Chettiar Vs Rama Row and Others
Madras High Court · (1898) 8 MLJ 135
High Courts26 Jan 1898
Queen-Empress Vs Poomalai Udayan
Madras High Court · (1898) ILR (Mad) 296
Madras Local Boards Act, 1884 — Section 94Penal Code, 1860 (IPC) — Section 353, 99
High Courts21 Jan 1898
Manakkal Bhattathiripad Vs Manakkal Damodaran
Madras High Court · (1898) 8 MLJ 115
High Courts19 Jan 1898
Muniappan Chetty and Others Vs Mannarkat Muppil Nair and Another
Madras High Court · (1898) ILR (Mad) 169 : (1898) 8 MLJ 117
Limitation Act, 1963 — Article 142 Schedule 2
High Courts18 Jan 1898
Ratnam Ayyar Vs Krishna Doss Vital Doss
Madras High Court · (1898) ILR (Mad) 494
Limitation Act, 1963 — Article 165, 19, 7
High Courts18 Jan 1898
Queen-Empress Vs Srinivasalu Naidu and Another
Madras High Court · (1898) ILR (Mad) 124
Criminal Procedure Code, 1898 (CrPC) — Section 476