COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,159 of 5,226
Rathna Mudaliar and Others Vs Ragunadha Bhattar
Madras High Court · (1898) 8 MLJ 173
Aravamudu Ayyangar Vs Samiyappa Nadan
Madras High Court · (1898) ILR (Mad) 385
Sitharama Sastrulu and Others Vs Suryanarayana Sastri
Madras High Court · (1898) 8 MLJ 183
Kumara Tirumalai Naik and Others Vs Bangaru Tirumalai Sauri Naik and Others
Madras High Court · (1898) ILR (Mad) 310
Raman Chetti Vs Kadirvalu and Others
Madras High Court · (1898) 8 MLJ 148
Ittappan Vs Parangadan Nair and Others
Madras High Court · (1898) ILR (Mad) 291 : (1898) 8 MLJ 137
Thiruvengadasami Mudaliar Vs Raghavachary
Madras High Court · (1898) 8 MLJ 133
Alagirisami Naickar and Others and Subbayyar Vs Sundareswara Ayyar and Others
Madras High Court · (1898) ILR (Mad) 278
Subramanyam Chetty and Others Vs Thayaramma
Madras High Court · (1898) 8 MLJ 130
Queen-Empress Vs Subba Naik and Others
Madras High Court · (1898) ILR (Mad) 249
Ramasamayyan and Others Vs Virasami Ayyar
Madras High Court · (1898) ILR (Mad) 222
Ramasamaiyan and Others Vs Virasami Aiyar
Madras High Court · (1898) ILR (Mad) 222 : (1898) 8 MLJ 126
Ramasami Aiyar and Another Vs Annasami Aiyar and Others
Madras High Court · (1898) 8 MLJ 124
Raja Vellanki Venkata Rama Ran Vs Raja Papamma Rau
Madras High Court · (1898) ILR (Mad) 299
Mahabala Bhatta and Another Vs Kunhanna Banta and Others and Subbanna Bhatta and Others Subbanna Bhatta and Another and Naraina Bhatta and Others Vs Mahabala Bhatta and Another
Madras High Court · (1898) ILR (Mad) 373 : (1898) 8 MLJ 139
Seshadri Ayyangar Vs Nataraja Ayyar and Others
Madras High Court · (1898) ILR (Mad) 179
Chidambara Nadar and Another Vs Srinivasa Aiyangar
Madras High Court · (1898) 8 MLJ 61