High Courts18 Jan 1898
Rathnamaiyar Vs Kristna Dos Vital Dos
Madras High Court · (1898) 8 MLJ 75
Limitation Act, 1963 — Section 7
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,161 of 5,226
High Courts17 Jan 1898
Ramakisoor Doss Vs Sreerangacharlu and Another
Madras High Court · (1898) 8 MLJ 74
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts17 Jan 1898
Ramakissoor Dossji Vs Sriranga Charlu and Others
Madras High Court · (1898) ILR (Mad) 421
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts13 Jan 1898
Karuppana Nadan Vs Chairman, Madura Municipality
Madras High Court · (1898) ILR (Mad) 246
Madras District Municipalities Act, 1884 — Section 264
High Courts10 Jan 1898
In Re: Goods, Chattels of Sladen
Madras High Court · (1898) ILR (Mad) 492
Evidence Act, 1872 — Section 85
High Courts17 Dec 1897
Ittappan Vs Manavikrama
Madras High Court · (1898) ILR (Mad) 153
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts16 Dec 1897
Sankaralinga Mudali Vs Rathnasabapathi Mudali and Another
Madras High Court · (1898) ILR (Mad) 324 : (1898) 8 MLJ 58
Civil Procedure Code, 1908 (CPC) — Section 101, 80
High Courts15 Dec 1897
Periatambi Udayan Vs Vellaya Goundan and Another
Madras High Court · (1898) ILR (Mad) 410 : (1898) ILR (Mad) 409
High Courts15 Dec 1897
Periatambi Odayan Vs Vellaya Kavundun and Another
Madras High Court · (1898) 8 MLJ 51
High Courts15 Dec 1897
Jagapathy Mudaliar Vs Ekambara Mudaliar
Madras High Court · (1898) ILR (Mad) 274 : (1898) 8 MLJ 40
High Courts15 Dec 1897
Lakshminarayana Pantulu Vs Venkatrayanam and Another
Madras High Court · (1898) ILR (Mad) 116 : (1898) 8 MLJ 43
High Courts14 Dec 1897
Marudamuthu Nadan and Others Vs Srinivasa Pillai and Others
Madras High Court · (1898) 8 MLJ 69
High Courts14 Dec 1897
Nellaiyappa Pillai Vs Thangama Nachiyar and Others
Madras High Court · (1898) ILR (Mad) 406 : (1898) 8 MLJ 119
High Courts13 Dec 1897
Kombi Achen and Others Vs Pangi Achen and Another
Madras High Court · (1898) ILR (Mad) 405
High Courts13 Dec 1897
Virabhadrappa Chetti Vs Chinnamma
Madras High Court · (1898) ILR (Mad) 403
Civil Procedure Code, 1908 (CPC) — Section 158