COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,162 of 5,226
Venkayya Vs Venkata Narasimhulu
Madras High Court · (1898) ILR (Mad) 401 : (1898) 8 MLJ 112
Veerabadhrappa Chetty Vs Chinnammah
Madras High Court · (1898) ILR (Mad) 403 : (1898) 8 MLJ 189
Ismail Peer Ambalam Vs Neelamegam Servai and Another
Madras High Court · (1898) 8 MLJ 38
Venkayya Garu Vs Venkata Narasimhulu
Madras High Court · (1898) ILR (Mad) 401
Veerasamy Chetty Vs Liladhara Vyass
Madras High Court · (1898) ILR (Mad) 398 : (1898) 8 MLJ 110
Chinnathal Vs Viruthacha Pillai and Others
Madras High Court · (1898) 8 MLJ 37
Rangachariar Vs Balaramasami Chetti and Others
Madras High Court · (1898) ILR (Mad) 400 : (1898) 8 MLJ 53
Subramania Pillai Vs Subramania Ayyar
Madras High Court · (1898) ILR (Mad) 419
Srinivasa Aiyangar Vs Aiyathorai Pillai
Madras High Court · (1898) ILR (Mad) 416 : (1898) 8 MLJ 54
Sami Pillai Vs Krishnasami Chetti and Others
Madras High Court · (1898) ILR (Mad) 417 : (1898) 8 MLJ 77
Srinivasa Ayyangar Vs Ayyathorai Pillai
Madras High Court · (1898) ILR (Mad) 416
Kandi Unichaman Vs Ahmed Kutti Kayi and Others
Madras High Court · (1898) ILR (Mad) 242 : (1898) 8 MLJ 81
Collector of Vizagapatam Vs Abdul Kharim Sahib
Madras High Court · (1898) ILR (Mad) 113 : (1898) 8 MLJ 4
Yalla Gangulu Vs Mamidi Dali
Madras High Court · (1898) ILR (Mad) 74
Salamma Vs Lutchman Reddi and Another
Madras High Court · (1898) ILR (Mad) 100 : (1898) 8 MLJ 14