COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,164 of 5,226
High Courts27 Oct 1897
Nainappa Chetti Vs Chidambaram Chetti and Others
Madras High Court · (1898) ILR (Mad) 18
Transfer of Property Act, 1882 — Section 91, 95
High Courts25 Oct 1897
Venkataramayya and Others Vs Krishnayya
Madras High Court · (1897) ILR (Mad) 319
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 28, 6
High Courts23 Oct 1897
Ramasamia Pillai Vs Adinarayana Pillai and Others
Madras High Court · (1897) ILR (Mad) 465
Transfer of Property Act, 1882 — Section 53
High Courts22 Oct 1897
Sooryanarayana Pandarathar Vs Gurunatha Pillai
Madras High Court · (1898) ILR (Mad) 257 : (1898) 8 MLJ 25
High Courts22 Oct 1897
Suryanarayana Pandarathar Vs Gurunada Pillai
Madras High Court · (1898) ILR (Mad) 257
High Courts21 Oct 1897
Krishnan Nambiar and Others Vs Kannan and Another
Madras High Court · (1898) ILR (Mad) 8
Transfer of Property Act, 1882 — Section 55
High Courts21 Oct 1897
Palaniandi Tevan and Others Vs Puthirangonda Nadan and Others
Madras High Court · (1897) ILR (Mad) 389
Easements Act, 1882 — Section 2(b)
High Courts21 Oct 1897
Narayana Chetti Vs Lakshmana Chetti
Madras High Court · (1898) ILR (Mad) 256
Contract Act, 1872 — Section 43
High Courts15 Oct 1897
Ittirarichan Unni and Another Vs Kunjunni
Madras High Court · (1898) ILR (Mad) 144
High Courts15 Oct 1897
Gadicherla China Seetayya Vs Gadicherla Seetayya
Madras High Court · (1898) ILR (Mad) 45
High Courts15 Oct 1897
Sasivarna Tevar Vs Arulanandam Pillai and Another
Madras High Court · (1898) ILR (Mad) 262
High Courts15 Oct 1897
Rayiran Chathan and Another Vs Thottinkara Moopil
Madras High Court · (1897) 7 MLJ 317
High Courts15 Oct 1897
Sivarama Tevar Vs Kovil Arulanantham Pillai and Another
Madras High Court · (1898) ILR (Mad) 261 : (1898) 8 MLJ 18
High Courts14 Oct 1897
Gantapalli Appalamma Vs Gantapalli Yellayya Perianayagam Vs Krishna Chetti
Madras High Court · (1897) ILR (Mad) 470
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts12 Oct 1897
Suryanarayana Sastri Vs Ramamurti Pantulu
Madras High Court · (1898) ILR (Mad) 253
Transfer of Property Act, 1882 — Section 135(d)
High Courts10 Oct 1897
Barber Maran and Another Vs Ramana Goundan and Another
Madras High Court · (1897) ILR (Mad) 461
Contract Act, 1872 — Section 38, 42, 43, 45