COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,166 of 5,226
Oliver Vs Anantharamayyar
Madras High Court · (1898) ILR (Mad) 498 : (1897) ILR (Mad) 498
Mithala Cheruvittil Mammod Vs Locke and Another
Madras High Court · (1897) ILR (Mad) 487 : (1898) 8 MLJ 7
Natesan Chetti and Others Vs Soundararajayyangar and Another
Madras High Court · (1898) ILR (Mad) 141 : (1897) 7 MLJ 275
Kunhi Marakkar Haji Vs Kutti Umma
Madras High Court · (1898) ILR (Mad) 496 : (1897) ILR (Mad) 496
Durgamma Vs Kadambari Virrazu and Others
Madras High Court · (1898) ILR (Mad) 47 : (1897) 7 MLJ 233
Musaliyam Kunhi Vs Valiyakath Periyattail
Madras High Court · (1897) 7 MLJ 236
Thovanna Chetti Vs Ramachandra Rao and Others
Madras High Court · (1897) 7 MLJ 250
Venkatramayya and Others Vs Kristnayya
Madras High Court · (1897) 7 MLJ 257
Rangayya Appa Rau Vs Ratnam and Others
Madras High Court · (1897) ILR (Mad) 392
Sethurayar Vs Shanmugam Pillai and Another
Madras High Court · (1898) ILR (Mad) 353
Sethurayer Vs Shunmugam Pillai and Another
Madras High Court · (1898) ILR (Mad) 353 : (1897) 7 MLJ 279
Perianna Goundan Vs Muthu Veera Goundan and Another
Madras High Court · (1898) ILR (Mad) 139 : (1897) 7 MLJ 315
Ramaswami Pillai Vs Audinarayana Pillai and Others
Madras High Court · (1897) 7 MLJ 246
Venkatanarasimha Naidu Vs Dandamudi Kotayya
Madras High Court · (1897) ILR (Mad) 299
Eressa Menon Vs Shamu Patter and Another
Madras High Court · (1898) ILR (Mad) 138
Rajah Eswara Doss Vs Venkataroyer
Madras High Court · (1898) ILR (Mad) 236