COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,165 of 5,226
Kalyanasundaram Aiyar and Others Vs Umamba Boyi Saheb and Others
Madras High Court · (1897) ILR (Mad) 421 : (1897) 7 MLJ 324
Theyya Velan Vs Kochan and Another
Madras High Court · (1898) ILR (Mad) 7 : (1897) 7 MLJ 290
Arunagiri Mudali Vs Ranganayaki Ammal and Another
Madras High Court · (1898) ILR (Mad) 40
Kamalattanni and Another Vs Renga Aiyangar and Another
Madras High Court · (1897) 7 MLJ 310
Motha Vs Moral Motha
Madras High Court · (1897) 7 MLJ 311
The Municipal Council Vs Visvanatha Rau
Madras High Court · (1898) ILR (Mad) 4
Kanaran and Another Vs Kuttooly and Another
Madras High Court · (1898) ILR (Mad) 110 : (1898) 8 MLJ 62
The Municipal Council of Tanjore Vs Visvanatha Row
Madras High Court · (1898) ILR (Mad) 4 : (1897) 7 MLJ 273
P.M. Srinivasa Chary and Others Vs V. Rangachariar and Others
Madras High Court · (1900) ILR (Mad) 28 : (1897) 7 MLJ 281
Visvalinga Pillai Vs Palaniappa Chetti and Others
Madras High Court · (1898) ILR (Mad) 1
Venkata Krishna Rao Vs Venkatachalam and Others
Madras High Court · (1897) 7 MLJ 299
Manuel S. Lobo Vs Nicholos Britto
Madras High Court · (1898) ILR (Mad) 231 : (1897) 7 MLJ 268
Visvalingam Pillai Vs Palaniappa Chetty and Others
Madras High Court · (1898) 8 MLJ 113
Uthunganakath Avuthala Vs Thazhatharayil Kunhali and Others
Madras High Court · (1897) ILR (Mad) 435 : (1897) 7 MLJ 293
Syamalarayudu Vs Subbarayudu and Another
Madras High Court · (1898) ILR (Mad) 143
Vairananda Nadar Vs Miyakan Rowter
Madras High Court · (1898) ILR (Mad) 109