High Courts13 Sept 1898
Thottathil Ahmmad and Another Vs Muthedath Avuthraman and Others
Madras High Court · (1898) 8 MLJ 273
Criminal Procedure Code, 1898 (CrPC) — Section 43
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,157 of 5,226
High Courts06 Sept 1898
Nilakanta Rotho and Another Vs Gongapani Panda and Others
Madras High Court · (1898) 8 MLJ 217
High Courts06 Sept 1898
The Secretary of State for India in Council Vs Rajah Goundar
Madras High Court · (1899) ILR (Mad) 5 : (1898) 8 MLJ 224
Madras Revenue Recovery Act, 1864 — Section 37
High Courts02 Sept 1898
Obai Goundan Vs Ramalinga Aiyar
Madras High Court · (1899) ILR (Mad) 217 : (1898) 8 MLJ 256
High Courts30 Aug 1898
Paramasiva Goundan Vs Kandappa Goundan and Another
Madras High Court · (1898) 8 MLJ 201
High Courts30 Aug 1898
Tirupatiraju Vs Rajagopala Kristnama Razu and Others
Madras High Court · (1898) 8 MLJ 271
High Courts26 Aug 1898
Seshayya Vs Subbamma
Madras High Court · (1898) 8 MLJ 269
Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 58
High Courts23 Aug 1898
Narayanamma and Others Vs Ramayya Chetti
Madras High Court · (1899) ILR (Mad) 268 : (1898) 8 MLJ 199
High Courts23 Aug 1898
Mrs. J. Foulkes Vs Muthusami Goundan
Madras High Court · (1899) ILR (Mad) 503 : (1898) 8 MLJ 207
High Courts23 Aug 1898
Venkata Chinnaya Rau Vs Krishna Charyalu
Madras High Court · (1898) 8 MLJ 228
Limitation Act, 1963 — Article 179 Schedule II
High Courts17 Aug 1898
Vellanki Venkatarama Rao Vs Venkatasubbamma Rao and Another
Madras High Court · (1898) 8 MLJ 276
High Courts17 Aug 1898
Sri Rajah Bounnadovara Vs Putman and Another
Madras High Court · (1898) 8 MLJ 185
High Courts12 Aug 1898
Simulu Ebrahim Rowthan Vs Abdul Rahiman Mahomed and Others
Madras High Court · (1898) 8 MLJ 182
Stamp Act, 1899 — Section 18
High Courts09 Aug 1898
Mayandi Chetti Vs Mrs. Oliver, and Others
Madras High Court · (1899) ILR (Mad) 261 : (1898) 8 MLJ 196
Evidence Act, 1872 — Section 92