High Courts04 Dec 1899
Venkatasubba Naidu Vs W.D. Smith and Others
Madras High Court · (1900) 10 MLJ 116
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,155 of 5,226
High Courts01 Dec 1899
Narayana Aiyar and Another Vs Kumarasami Mudaliar and Another
Madras High Court · (1900) ILR (Mad) 537 : (1900) 10 MLJ 106
High Courts30 Nov 1899
Namburi Ghantiah Vs Saladi Papiah and Another
Madras High Court · (1900) 10 MLJ 101
High Courts28 Nov 1899
Ramanarasu Vs Buchamma
Madras High Court · (1900) ILR (Mad) 282 : (1900) 10 MLJ 62
High Courts23 Nov 1899
Thesiga Aiyangar Vs Srinivasa Mudaliar and Others
Madras High Court · (1900) 10 MLJ 25
High Courts21 Nov 1899
Municipal Council of Tanjore Vs Umamba Boy Sahib
Madras High Court · (1900) ILR (Mad) 523 : (1900) 10 MLJ 138
High Courts21 Nov 1899
Venkatakrishna Aiyar Vs Thiyagaraja Chetti and Others
Madras High Court · (1900) ILR (Mad) 521 : (1900) 10 MLJ 145
Transfer of Property Act, 1882 — Section 93
High Courts21 Nov 1899
Thaleri Pathumma Vs Thandora Muhammad
Madras High Court · (1900) 10 MLJ 110
Transfer of Property Act, 1882 — Section 99
High Courts17 Nov 1899
Rama Naidu and Others Vs Sri Mahant Ramakissori Dossjivaru
Madras High Court · (1900) 10 MLJ 26
High Courts16 Nov 1899
Shanmugam Pillai and Another Vs Sankaramurti Mudaliar and Another
Madras High Court · (1900) 10 MLJ 109
High Courts15 Nov 1899
Munisami Naidu Vs Krishna Reddi
Madras High Court · (1900) ILR (Mad) 474 : (1900) 10 MLJ 258
High Courts10 Nov 1899
Venkatakrishnamma and Another Vs Annapurnamma and Another
Madras High Court · (1900) ILR (Mad) 486 : (1900) 10 MLJ 73
High Courts08 Nov 1899
Samiya Mavali Vs Meenammal
Madras High Court · (1900) ILR (Mad) 490 : (1900) 10 MLJ 240
High Courts07 Nov 1899
Lakshminarayana Aiyar Vs Thandavaraya Pillai and Others
Madras High Court · (1900) 10 MLJ 100
High Courts07 Nov 1899
Thandavaraya Pillai and Others Vs Subbier and Another
Madras High Court · (1900) ILR (Mad) 483 : (1900) 10 MLJ 117
High Courts06 Nov 1899
Elayalwar Reddiar and Others Vs Namberumal Chettiar
Madras High Court · (1900) ILR (Mad) 298 : (1900) 10 MLJ 86
Religious Endowments Act, 1863 — Section 14
High Courts06 Nov 1899
Erusappa Mudaliar Vs The Commercial and Land Mortgage Bank Limited
Madras High Court · (1900) ILR (Mad) 377 : (1900) 10 MLJ 91
Transfer of Property Act, 1882 — Section 88