High Courts15 Mar 1900
Pachiakutti Udaiyan Vs Panchanada Patten and Another
Madras High Court · (1900) 10 MLJ 204
Civil Procedure Code, 1908 (CPC) — Section 43
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,153 of 5,226
High Courts15 Mar 1900
Muthuramalingam and Muthalagu and Others Vs The Queen
Madras High Court · (1901) 11 MLJ 127
Penal Code, 1860 (IPC) — Section 59
High Courts13 Mar 1900
Tayaramma Vs Seetaramaswami Naidu and Others
Madras High Court · (1901) ILR (Mad) 613 : (1900) 10 MLJ 214
Succession Act, 1925 — Section 114
High Courts12 Mar 1900
Venkatramier Vs Venkata Subramanien
Madras High Court · (1900) 10 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts12 Mar 1900
Venkatarama Ayyar and Others Vs Venkata Subrahmanian
Madras High Court · (1901) ILR (Mad) 27
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts09 Mar 1900
Venkata Jogayya Vs Venkatasimhadri Jagapatirazu
Madras High Court · (1901) ILR (Mad) 25
High Courts07 Mar 1900
Subrahmania Chetti Vs Sattaya Pathan and Others
Madras High Court · (1900) 10 MLJ 213
Civil Procedure Code, 1882 — Section 258Transfer of Property Act, 1882 — Section 135
High Courts06 Mar 1900
Chennappa Nayinivaru Vs Ramappa Nayinivaru
Madras High Court · (1900) 10 MLJ 131
High Courts05 Mar 1900
Kalavathal and Others Vs Thirupathi Pallavarayan and Others
Madras High Court · (1900) 10 MLJ 229
High Courts01 Mar 1900
Perla Kristiah and Another Vs Boddu Narasimham and Others
Madras High Court · (1900) 10 MLJ 141
High Courts01 Mar 1900
Masthan Sahib Vs Assan Bivi Ammal
Madras High Court · (1900) ILR (Mad) 371 : (1900) 10 MLJ 123
High Courts26 Feb 1900
Gulam Mahade Vs Ramakrishna Mudali and Another
Madras High Court · (1900) 10 MLJ 134
High Courts23 Feb 1900
Chemminian Pockan and Another Vs Udayavarma Valia Rajah
Madras High Court · (1900) 10 MLJ 201
High Courts22 Feb 1900
Arumugam Pillai Vs Valura Koundan and Others
Madras High Court · (1901) ILR (Mad) 22
High Courts22 Feb 1900
Sornavalli Ammal and Others Vs Muthiah Sastrial
Madras High Court · (1901) ILR (Mad) 593 : (1900) 10 MLJ 208
Specific Relief Act, 1877 — Section 30
High Courts19 Feb 1900
Ramasawmi Sastrulu Vs Kameswaramma
Madras High Court · (1900) ILR (Mad) 361 : (1900) 10 MLJ 126
High Courts18 Feb 1900
R.G. Orr and Another Vs The Secretary of State for India
Madras High Court · (1900) 10 MLJ 261
Madras Revenue Recovery Act, 1864 — Section 52