High Courts31 Jul 1901
Nityananda Gantayat Vs Gajapati Vasudeva Devu
Madras High Court · (1901) 11 MLJ 313
Civil Procedure Code, 1908 (CPC) — Section 13
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Madras High Court judgments
1,04,503 judgments · page 5,144 of 5,226
High Courts30 Jul 1901
King-Emperor Vs Ayyan and Vellayappa Udayan
Madras High Court · (1901) ILR (Mad) 675
Criminal Procedure Code, 1898 (CrPC) — Section 530Penal Code, 1860 (IPC) — Section 194
High Courts29 Jul 1901
Nityananda Gantayet Vs Gajapati Vasudeva Devu
Madras High Court · (1901) ILR (Mad) 681
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts18 Jul 1901
King-Emperor Vs Antakke
Madras High Court · (1901) ILR (Mad) 662
Penal Code, 1860 (IPC) — Section 317
High Courts13 Jul 1901
Rangayya Goundan and Another Vs Nanjappa Rao and Others
Madras High Court · (1901) ILR (Mad) 491
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts03 May 1901
King Emperor Vs Takasi Nukayya
Madras High Court · (1901) ILR (Mad) 660
Criminal Procedure Code, 1898 (CrPC) — Section 248
High Courts02 May 1901
Kachi Yuva Rangappa Kalakka Thola Udayar Vs Kachi Kalyana Rangappa Kalakka Thola Udayar and Another
Madras High Court · (1901) ILR (Mad) 562
High Courts02 May 1901
Alabi Koya and Another Vs Mussa Koya and Others
Madras High Court · (1901) ILR (Mad) 513
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts02 May 1901
Syed Ahmed and Others Vs Mussa Koya and Others
Madras High Court · (1901) 11 MLJ 227
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts01 May 1901
King-Emperor Vs Tirumal Reddi and Others and Subbi Reddi
Madras High Court · (1901) ILR (Mad) 523
Penal Code, 1860 (IPC) — Section 109
High Courts29 Apr 1901
Mohammad Khumarali Vs Ranga Rao
Madras High Court · (1901) ILR (Mad) 654
Negotiable Instruments Act, 1881 (NI) — Section 51
High Courts25 Apr 1901
Milathai Amir alias Manonmani Amir Vs Subbaraya Mudaliar
Madras High Court · (1901) 11 MLJ 309
High Courts25 Apr 1901
Hakim Muhammad Ashruff Hussain Saheb and Others Vs Syed Muhammad Ali Saheb
Madras High Court · (1901) ILR (Mad) 652
Presidency Small Cause Courts Act, 1882 — Section 19(q)
High Courts24 Apr 1901
Kristnama Naicken and Others Vs Srinivasavarathachari and Another
Madras High Court · (1901) 11 MLJ 308
High Courts24 Apr 1901
Visvanathan Chetti Vs Ramanathan Chetti and Others
Madras High Court · (1901) ILR (Mad) 646
Limitation Act, 1963 — Section 5
High Courts24 Apr 1901
King-Emperor Vs Krishna Ayyar
Madras High Court · (1901) ILR (Mad) 641
Criminal Procedure Code, 1898 (CrPC) — Section 403(4)