COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,142 of 5,226
King-Emperor Vs Mohiuddin Sahib
Madras High Court · (1902) ILR (Mad) 143
Watson and Another Vs Lloyd
Madras High Court · (1902) ILR (Mad) 402
Rajah M. Bhaskara Sethupathi and Irulappa Nadan and Others Vs Narayanasamy Gurukkal and Others
Madras High Court · (1902) 12 MLJ 360
Muhammad Mohidin Sait Vs The Municipal Commissioners for the City of Madras
Madras High Court · (1902) ILR (Mad) 118
Vappakandu Marakayar and Another Vs Annamalai Chetti and Another
Madras High Court · (1902) ILR (Mad) 561
Duraisami and Others Vs Venkataseshaiyar and Others
Madras High Court · (1901) 11 MLJ 373
Dorasami and Others Vs Venkataseshayyar and Others
Madras High Court · (1902) ILR (Mad) 108
Suthersanam Maistri Vs Narasimhulu Maistri and Another
Madras High Court · (1901) 11 MLJ 353
Sudarsanam Maistri Vs Narasimhulu Maistei and Another
Madras High Court · (1902) ILR (Mad) 149
Chennu Menon and Others Vs Krishnan and Others
Madras High Court · (1902) ILR (Mad) 399
King-Emperor Vs Ayya Annasamy Aiyar and Others
Madras High Court · (1902) ILR (Mad) 624
Annasamy Aiyar and Others Vs Mahadeva Sastry
Madras High Court · (1902) 12 MLJ 403
Krishnamachariar Vs Seshadri Aiyangar and Others
Madras High Court · (1901) 11 MLJ 333
Rajagopala Tevar Vs Sundara Nachiar and Others
Madras High Court · (1902) 12 MLJ 64
Muthayya Rajagopala Thevar Vs Minakshisundara Nachiar and Others
Madras High Court · (1902) ILR (Mad) 394
Sriramulu Vs Chinna Venkatasami
Madras High Court · (1902) ILR (Mad) 396
Bhimaraju Chetti Vs Sri Kunja Behari Gajendra Devu and Others
Madras High Court · (1902) ILR (Mad) 42
Nalam Bheemaraju Vs Kunja Behari Gajendra Devu and Others
Madras High Court · (1901) 11 MLJ 327