High Courts23 Aug 1901
Jagannadha Rao Pantulu Garu Vs Vellanki Venkatarama Rao
Madras High Court · (1901) 11 MLJ 332
Civil Procedure Code, 1908 (CPC) — Section 43
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,143 of 5,226
High Courts22 Aug 1901
Sivasami Chetti and Another Vs Sevugan Chetti
Madras High Court · (1902) ILR (Mad) 389
High Courts22 Aug 1901
Venkataramana Bhatta Vs Badarayan Bhatta and Others
Madras High Court · (1901) 11 MLJ 433
High Courts22 Aug 1901
Pydal Nambiar and Another Vs Kannan Nambiar and Others
Madras High Court · (1902) 12 MLJ 87
High Courts22 Aug 1901
Sivaswami Chetty and Others Vs Sevugan Chetty
Madras High Court · (1902) 12 MLJ 17
High Courts20 Aug 1901
Ahinsa Bibi and Others Vs Abdul Kader Saheb and Others
Madras High Court · (1902) ILR (Mad) 26
Limitation Act, 1908 — Article 106, 7, 8
High Courts16 Aug 1901
The Municipal Commissioners for the City of Madras Vs Major Bell
Madras High Court · (1902) ILR (Mad) 15
Criminal Procedure Code, 1898 (CrPC) — Section 197Madras City Municipal Corporation Act, 1919 — Section 341
High Courts16 Aug 1901
In Re: Reference under Court Fees Act, 1870, Section 5
Madras High Court · (1902) ILR (Mad) 24
Court Fees Act, 1870 — Section 16, 4
High Courts13 Aug 1901
Venkatarazu and Another Vs Chinna Ramayya
Madras High Court · (1902) ILR (Mad) 695 : (1901) ILR (Mad) 695
Transfer of Property Act, 1882 — Section 88, 89
High Courts12 Aug 1901
Nambi Aiyangar and Another Vs Narayana and Others
Madras High Court · (1901) 11 MLJ 337
High Courts12 Aug 1901
Nambi Aiyangar and Another Vs Yajnanarayana Somayajial and Others
Madras High Court · (1902) 12 MLJ 431
High Courts12 Aug 1901
Achutharamaraju Vs Venkata Subbaraja and Others
Madras High Court · (1902) ILR (Mad) 7 : (1901) 11 MLJ 370
Evidence Act, 1872 — Section 92
High Courts08 Aug 1901
Kanthu Punja Vs Vittamma and Others
Madras High Court · (1902) ILR (Mad) 385
Contract Act, 1872 — Section 45
High Courts07 Aug 1901
King Emperor Vs Alexander Allan
Madras High Court · (1902) 12 MLJ 393
Madras Municipalities Act, 1884 — Section 103
High Courts02 Aug 1901
Amdoo Miyan and Another Vs Muhammad Davud Khan Bahadur
Madras High Court · (1901) ILR (Mad) 685
Religious Endowments Act, 1863 — Section 18
High Courts02 Aug 1901
Minakshiachi Vs Chinnappa Udayan and Sadasiva Udayan
Madras High Court · (1902) ILR (Mad) 689 : (1901) ILR (Mad) 689
High Courts02 Aug 1901
Amdoo Miyan and Another Vs Mahamed Davood Khan Bahadur
Madras High Court · (1901) 11 MLJ 326
High Courts02 Aug 1901
Subrahmania Ayyar Vs King-Emperor
Madras High Court · (1902) ILR (Mad) 61
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts01 Aug 1901
Subbarama Ayyar and Others Vs Nagammal
Madras High Court · (1901) ILR (Mad) 683