High Courts21 Aug 1912
Vijiaraghavulu Naidu and Others Vs Emperor
Madras High Court · 16 Ind. Cas. 332
Penal Code, 1860 (IPC) — Section 415
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,007 of 5,226
High Courts21 Aug 1912
In Re: Vijiaraghavalu Naidu and Another
Madras High Court · (1914) ILR (Mad) 156 : (1914) 26 MLJ 63
Penal Code, 1860 (IPC) — Section 415
High Courts20 Aug 1912
Thathara Nannabha Chetty Vs Kuppal Krishnammal and Others
Madras High Court · 16 Ind. Cas. 799
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts20 Aug 1912
Sepahdar Khan Santhoji and Others Vs Badi Bi
Madras High Court · 17 Ind. Cas. 284
Partition Act, 1893 — Section 10
High Courts19 Aug 1912
Mangalasheri Illath Krishnan Nambudri Vs Mangalasheri Illath Kesavan Nambudri and Others
Madras High Court · 16 Ind. Cas. 612
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Aug 1912
T.S. Shuppu Iyer alias Seshu Pattar Vs Subramania Pattur Tariakar's Son, Sivarama Pattar Kariakar
Madras High Court · 16 Ind. Cas. 584
High Courts19 Aug 1912
Gopalakrishnamaraju by his mother Bangaraya Vs Venkatanarasa Raju and Others
Madras High Court · 17 Ind. Cas. 309 : (1912) 23 MLJ 288
High Courts18 Aug 1912
Ramanathan Chettyar and Another Vs Kalimuthu Pillay and Another
Madras High Court · (1913) 24 MLJ 619
Contract Act, 1872 — Section 263
High Courts16 Aug 1912
Nachiappa Goundan Vs Ponnusamy Naicker
Madras High Court · 17 Ind. Cas. 293 : (1912) 23 MLJ 287
Civil Procedure Code, 1908 (CPC) — Section 47, 50
High Courts16 Aug 1912
Vanjinathayar Vs K.G. Vaithianathayar and Others
Madras High Court · 16 Ind. Cas. 798
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts16 Aug 1912
Enturi Guruvayya and Another Vs Muppulaneni Butchaya and Others
Madras High Court · 16 Ind. Cas. 779
High Courts16 Aug 1912
Abdul Khadir and Another Vs Nagasarupu and Another
Madras High Court · 17 Ind. Cas. 399
High Courts16 Aug 1912
In Re: Somayajulu Ramamurthi-Counter
Madras High Court · 17 Ind. Cas. 251
Legal Practitioners Act, 1879 — Section 36
High Courts16 Aug 1912
The Southern Indian Mills Co. Ld. Vs Burn and Co. Ld. and Others
Madras High Court · 16 Ind. Cas. 794
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts16 Aug 1912
A.M. Murugappa Chettiar Vs Narayanasamy Pillai and Others
Madras High Court · 17 Ind. Cas. 389(1)
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts16 Aug 1912
Rama Iyengar Vs Mannar Iyen, Kasinivenda Aiyangar
Madras High Court · (1912) 23 MLJ 327
High Courts16 Aug 1912
R. Parasurama Gownden and Others Vs Sowcar Lodd Govinda Doss Krishna Doss
Madras High Court · 16 Ind. Cas. 903
Madras Estates Land Act, 1908 — Section 134
High Courts16 Aug 1912
In Re: Reddy Venkayya
Madras High Court · 17 Ind. Cas. 402
Criminal Procedure Code, 1898 (CrPC) — Section 197