High Courts12 Aug 1912
Bonda Chinnaya and Another Vs Pothala Achamma
Madras High Court · 16 Ind. Cas. 542
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,009 of 5,226
High Courts12 Aug 1912
Adusumilli Singarayadu, minor, by Guardian Runganna Vs Sayani Narayanasami
Madras High Court · 17 Ind. Cas. 273
High Courts12 Aug 1912
Chidambara Mudali and Others Vs Kozhandavelu Mudali and Others
Madras High Court · 17 Ind. Cas. 395
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts12 Aug 1912
Bonda Chinnayya and Another Vs Pottula Achammah
Madras High Court · (1912) 23 MLJ 282
High Courts12 Aug 1912
Kambhampali Venkatasubbiah and Others Vs The Secretary of State for India in Council
Madras High Court · 16 Ind. Cas. 589
High Courts09 Aug 1912
Sudalai Ammal Vs Gomati Ammal minor by her Guardian Lakshmana Mudeliar
Madras High Court · 16 Ind. Cas. 428
High Courts09 Aug 1912
Maruthamalai Gownden Vs Palani Gownden by Guardian Nanjakkal
Madras High Court · 16 Ind. Cas. 182
High Courts09 Aug 1912
V.T. Kunhi Amma and Others Vs V.T. Ammu Amma and Another
Madras High Court · (1914) ILR (Mad) 591 : 16 Ind. Cas. 178
High Courts09 Aug 1912
Maruthamalai Goundan Vs Palani Goundan (Died) by Guardian, Nanjakkal
Madras High Court · (1914) ILR (Mad) 535
High Courts09 Aug 1912
Sudalai Ammal Vs Gomathi Ammal by her guardian Lakshmana Mudaliar
Madras High Court · (1912) 23 MLJ 355
High Courts09 Aug 1912
V.T. Kunchi Amma and Another Vs V.T. Ammu Amma and Another
Madras High Court · (1913) 24 MLJ 559
High Courts09 Aug 1912
Godavarti Periah by Mother and Next Friend, Mahalakshmi Ammal Vs Godavarti Lakshmidevi Ammal and Others
Madras High Court · 16 Ind. Cas. 797
High Courts08 Aug 1912
Gangisetti Ramaya and Another Vs Kallika Peraya and Another
Madras High Court · 16 Ind. Cas. 411
High Courts08 Aug 1912
Kariam Kuppusawami Naidu and Others and Krishnasawmi Naidu Vs Desayi Numberumal Chetty and Others
Madras High Court · 16 Ind. Cas. 693
High Courts08 Aug 1912
A.L.A.R.R.M. Arunachellam Chettyar through his Aughorised Agent, Sundararaja Iyengar Vs Kayambu Ambalam and Others
Madras High Court · 16 Ind. Cas. 932
Madras Estates Land Act, 1908 — Section 112
High Courts08 Aug 1912
Seetharama Iyer Vs Edwards Sneade Boyed Steaven Son and Others
Madras High Court · 16 Ind. Cas. 609
Contract Act, 1872 — Section 9
High Courts07 Aug 1912
Moolinti Veerana Gowd Vs Devarinti Bhima Reddy
Madras High Court · 17 Ind. Cas. 253
High Courts07 Aug 1912
Sankaranunni and Others Vs Appavu Pillay and Others Sivaramunni Vs Ponnan Pillay's Son Appavu Pillay and Others
Madras High Court · 16 Ind. Cas. 571
High Courts07 Aug 1912
Tummala Nagabhushanam Vs Sri Rajah Venkatadri Appa Row Bahadur Zemindar Garu being minor, represented by the Collector of Kistna
Madras High Court · 17 Ind. Cas. 226 : (1912) 23 MLJ 255
High Courts06 Aug 1912
The Secretary of State for India in Council Vs Aylavajjula Ramabrahmam
Madras High Court · 16 Ind. Cas. 400
Civil Procedure Code, 1908 (CPC) — Section 80