High Courts15 Aug 1912
Govinda Mudeley and Others Vs R. Mutthusawmy Pillay
Madras High Court · 17 Ind. Cas. 169
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,008 of 5,226
High Courts15 Aug 1912
Sama Lakshmaya Chetty and Another Vs T.S. Manicka Chetty and Others
Madras High Court · 16 Ind. Cas. 749
High Courts15 Aug 1912
Subramanya Chettyar Vs Arunachellam Chettyar and Others
Madras High Court · 16 Ind. Cas. 692
Contract Act, 1872 — Section 70
High Courts14 Aug 1912
Sundaram by His Mother and Next Friend, Saradambal Vs Meenakshi Achi and Others
Madras High Court · 16 Ind. Cas. 787
High Courts14 Aug 1912
Tumumla Peddaya alias Venkata Padmanabam Vs Koppula Chinna Appanna and Others
Madras High Court · 16 Ind. Cas. 412
High Courts13 Aug 1912
Manikkavachaka Desika Gnana Sambanda Pandara Sannadhi Vs Sabapatiya Pillai Manikkavachaka Desika Gnana Sambanda Pandara Sannadhi Vs P.S. Srinivasa pillay and Others Srinivasa Pillai and Others Vs Manikkavachaka Desika Gnana Sambanda Pandara Sannadhi
Madras High Court · 18 Ind. Cas. 221
High Courts13 Aug 1912
T.P. Kanthimathinatha Pillay Vs Muthusami Pillay and Others
Madras High Court · 16 Ind. Cas. 934
Madras Estates Land Act, 1908 — Section 53
High Courts13 Aug 1912
Jaitum Bi Vs Nabi Saheb and Others
Madras High Court · 17 Ind. Cas. 389 : (1913) 24 MLJ 15
Specific Relief Act, 1877 — Section 21
High Courts13 Aug 1912
Vuppuluri Atchayya and Others Vs Sri Kanchumarti Venkata Seetaramachandra Rao
Madras High Court · (1916) ILR (Mad) 195 : (1913) 24 MLJ 112
Civil Procedure Code, 1908 (CPC) — Section 104Madras Estates Land Act, 1908 — Section 153
High Courts13 Aug 1912
Komandur Kamalammal Vs Komandur Narasimhacharlu and Others
Madras High Court · 17 Ind. Cas. 244
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts13 Aug 1912
T.P. Kanthimathinatha Pillai Vs Muthusamia Pillai and Others
Madras High Court · (1914) ILR (Mad) 540
High Courts13 Aug 1912
Chillamuthu Vs Muthudayar Servai and Others
Madras High Court · 17 Ind. Cas. 740
High Courts13 Aug 1912
Kadungoth Purakkal Ammalu and Others Vs Kadungoth Purakkal Meenakshi
Madras High Court · 16 Ind. Cas. 433
High Courts13 Aug 1912
Mamambath Pettiyeth Vs M.M. Cheria Uthalamma and Others
Madras High Court · 16 Ind. Cas. 560
High Courts13 Aug 1912
Pichikala Mangamma Vs Pami Ramamma and Others
Madras High Court · 16 Ind. Cas. 587
High Courts12 Aug 1912
B. Chinnayya and Another Vs P. Achammah
Madras High Court · (1914) ILR (Mad) 538