High Courts06 Aug 1912
Subraya Kini Vs Ramappa Adige and Another
Madras High Court · 17 Ind. Cas. 265
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,010 of 5,226
High Courts06 Aug 1912
Angadipeedi Koyil Eroth Kunhamina Umma and Others Vs Vallantukala Ibrayam Haji and Others
Madras High Court · 16 Ind. Cas. 405
High Courts06 Aug 1912
The Secretary of State for India in Council Vs A. Ramabrahmam
Madras High Court · (1914) ILR (Mad) 533
High Courts05 Aug 1912
The Sectretary of State for India in Council Vs Ramabrahmam
Madras High Court · (1912) 23 MLJ 732(1)
High Courts05 Aug 1912
Cotha Krishnasawmy Chetty Vs Sitaram Chetty and Another
Madras High Court · 17 Ind. Cas. 513 : (1912) 23 MLJ 335
Evidence Act, 1872 — Section 115
High Courts05 Aug 1912
Karnam Narasimhulu Vs Secretary of State for India in Council
Madras High Court · 17 Ind. Cas. 393
High Courts02 Aug 1912
Subramania Chettyar represented by his Agent with Power of Attorney Doraiswamy Pillay Vs Palachakrapani Chettyar and Others
Madras High Court · 16 Ind. Cas. 380
High Courts02 Aug 1912
Theygaraya Mudeliar Vs Sabapathy Mudeliar and Others
Madras High Court · 16 Ind. Cas. 529
High Courts02 Aug 1912
G. Karibasavana Gowd Vs N. Veerabhadrappa
Madras High Court · (1913) ILR (Mad) 580
High Courts02 Aug 1912
Gedehal Karibasavana Gowd Vs Nandavaram Veerabadrappa
Madras High Court · 16 Ind. Cas. 14
High Courts02 Aug 1912
Godihal Karibasavana Goud Vs Nandanaram Veerabhadrappa
Madras High Court · (1913) 25 MLJ 3
Easements Act, 1882 — Section 33
High Courts02 Aug 1912
The Public Prosecutor Vs Abdul Hameed and Twenty Two Ors.
Madras High Court · (1913) ILR (Mad) 585
High Courts01 Aug 1912
Ganapathi Aiyar Vs Slvamalai Goundan and Others
Madras High Court · (1913) ILR (Mad) 575
High Courts01 Aug 1912
Ganapathi Aiyar Vs Sivamalai and Others
Madras High Court · 17 Ind. Cas. 4
Succession Act, 1865 — Section 337Succession Act, 1925 — Section 187
High Courts01 Aug 1912
Muthu Pillay Vs Chakrapani Chettyar and Others
Madras High Court · 16 Ind. Cas. 205
High Courts01 Aug 1912
Ganapathy Aiyar Vs Sivamalai and Others
Madras High Court · (1912) 23 MLJ 306
Limitation Act, 1963 — Article 44
High Courts01 Aug 1912
Krishnasami Panikondar (died) and Another Suppammal alias Sonammal Vs S.R.M.A.R. Ramasami Chettiar and Others
Madras High Court · (1912) 23 MLJ 219
Civil Procedure Code, 1908 (CPC) — Section 109(a)Limitation Act, 1963 — Section 5
High Courts01 Aug 1912
Konijetti Veerasawmy Vs Varada Veerasawamy Naidu and Others
Madras High Court · 16 Ind. Cas. 708
Transfer of Property Act, 1882 — Section 133
High Courts31 Jul 1912
Narsya Udpa Vs Venkataramana Bhatta
Madras High Court · 16 Ind. Cas. 53
Limitation Act, 1963 — Section 10
High Courts31 Jul 1912
Narsaya Upada Vs Venkataramana Bhatta
Madras High Court · (1912) 23 MLJ 260
Limitation Act, 1963 — Section 10